High Courts11 Sept 2012Dismissed
Union of India and Another Vs Hotel Excelsior Ltd and Another
Delhi High Court · (2013) 1 ILR Delhi 157
Transfer of Property Act, 1882 — Section 105, 108, 108(B)(d), 108(B)(f), 108(B)(j)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 74 of 305
High Courts11 Sept 2012Dismissed
Prabha Wadhwan and Others Vs UOI and Others Shivain Dayal Mathur and Others Vs Jagdish Prasad Meena and Others
Delhi High Court · (2012) 09 DEL CK 0531
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts11 Sept 2012Dismissed
Tagore Medical College and Hospital Vs Board of Governors in Supersession of Medical Council Of India
Delhi High Court · (2012) 09 DEL CK 0523
Constitution of India, 1950 — Article 141Indian Medical Council Act, 1956 — Section 10A, 33
High Courts11 Sept 2012
Bhupinder Singh Vs State Bank Of India (SBI)
Delhi High Court · (2012) 09 DEL CK 0490
High Courts11 Sept 2012Allowed
Haji Abdul Latif and Another Vs Azizuddin and Another
Delhi High Court · (2012) 194 DLT 164
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 7 Rule 11Waqf Act, 1995 — Section 3(r), 83(5), 85
High Courts11 Sept 2012Disposed Off
M/s Ahluwalia Contracts (I) Ltd. Vs Union of India
Delhi High Court · (2012) 09 DEL CK 0433
Arbitration and Conciliation Act, 1996 — Section 33
High Courts11 Sept 2012Disposed Off
Maheshwari Gas Service Vs Jai Prakash Dubey
Delhi High Court · (2012) 09 DEL CK 0419
Industrial Disputes Act, 1947 — Section 2(h), 36, 36(1), 36(1)(a), 36(1)(c)
High Courts11 Sept 2012Dismissed
Poonam Vig Vs Sadhu Vaswani International School for Girls and Another
Delhi High Court · (2012) 09 DEL CK 0407
High Courts11 Sept 2012Dismissed
Balkishan Sharma Vs Surinder Aggarwal
Delhi High Court · (2012) 09 DEL CK 0399
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 15(7)
High Courts11 Sept 2012Dismissed
Lt. Col. RPS Dhanoa (Retd.) and Others Vs JVG Finance Ltd.
Delhi High Court · (2012) 7 AD 571
High Courts11 Sept 2012Dismissed
Sunita Vs State NCT of Delhi
Delhi High Court · (2012) 8 AD 76 : (2013) 198 DLT 195 : (2012) 4 JCC 2707
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts11 Sept 2012Dismissed
Om Prakash and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 09 DEL CK 0317
Delhi Land Reforms Act, 1954 — Section 185, 186, 33, 48, 50Delhi Land Revenue Act, 1954 — Section 2(6), 20, 22(1), 23, 27
High Courts11 Sept 2012Dismissed
Ruchika Yadav and Others Vs Pandit Deendayal Upadhyaya Institute for Physically Handicapped and Another
Delhi High Court · (2012) 131 DRJ 556
Constitution of India, 1950 — Article 21, 226
High Courts11 Sept 2012Allowed
Dabur (Nepal) P. Ltd. Vs Woodworth Trade Links P. Ltd.
Delhi High Court · (2013) 112 CLA 216 : (2012) 175 CompCas 338
Companies Act, 1956 — Section 591, 591(1)(b), 592, 593, 594
High Courts11 Sept 2012Dismissed
Nachiketa Kapoor Vs State
Delhi High Court · (2012) 09 DEL CK 0295
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts11 Sept 2012
Arun Kumar Sharma Vs State and Others
Delhi High Court · (2012) 4 JCC 302
Criminal Procedure Code, 1973 (CrPC) — Section 401(2)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Sept 2012Dismissed
Rathod Virendra Singh J.S. Vs Dental Council of India and Another
Delhi High Court · (2012) 09 DEL CK 0235
Dentists Act, 1948 — Section 10(4), 10(4)(a), 10(4)(b), 10(5), 20
High Courts11 Sept 2012Allowed
Manju Verma and Others Vs State and Another
Delhi High Court · (2012) 09 DEL CK 0229
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 202, 203, 204Penal Code, 1860 (IPC) — Section 107, 109, 114, 341, 494
High Courts11 Sept 2012
Maheshwari Gas Services Vs Bhure Lal
Delhi High Court · (2012) 09 DEL CK 0225
Industrial Disputes Act, 1947 — Section 36, 36(1), 36(1)(a), 36(1)(c), 36(3)Trade Unions Act, 1926 — Section 2
High Courts11 Sept 2012Dismissed
Chaman Kumar Vs University of Delhi and Another
Delhi High Court · (2012) 09 DEL CK 0181