COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 76 of 305

High Courts10 Sept 2012Disposed Off

Sheenam Raheja Vs Amit Wadhwa

Delhi High Court · (2012) 131 DRJ 568 : (2012) 6 ILR Delhi 343

Civil Procedure Code, 1908 (CPC) — Section 13, 44AHindu Marriage Act, 1955 — Section 13, 19Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts10 Sept 2012

Utv Software Communications Pvt. Ltd. Vs Union of India and Others

Delhi High Court · (2012) 132 DRJ 143

Constitution of India, 1950 — Article 19(1)(a)

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High Courts10 Sept 2012Dismissed

Smt Anita Vs Smt. Turmal

Delhi High Court · (2012) 09 DEL CK 0356

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 104

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High Courts10 Sept 2012Dismissed

Parvesh Kumar Vs State NCT of Delhi

Delhi High Court · (2012) 4 JCC 2371

Criminal Procedure Code, 1973 (CrPC) — Section 82

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High Courts10 Sept 2012

M/s Delhi Petrol Dealers Assoc. Vs The Commissioner New Delhi and Others BPCL Petrol Dealers Association Vs Commissioner Delhi Value Added

Delhi High Court · (2012) 55 VST 334

Delhi Value Added Tax Act, 2004 — Section 67, 67(2), 67(3), 85Income Tax Act, 1961 — Section 10, 58, 6, 7, 74

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High Courts10 Sept 2012Allowed

Sunita and Others Vs Pawan Kumar and Others

Delhi High Court · (2012) 09 DEL CK 0214

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High Courts10 Sept 2012Dismissed

Madhvi Devi @ Madhu Vs Tara Chand and Others Municipal Corporation of Delhi Vs Madhvi Devi @ Madhu and Another

Delhi High Court · (2012) 09 DEL CK 0213

Motor Vehicles Act, 1988 — Section 166

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High Courts10 Sept 2012

Airports Authority of India Vs Rajendra Wanchoo and Others

Delhi High Court · (2012) 09 DEL CK 0159

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)

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High Courts10 Sept 2012

Delhi Development Authority and Another Vs UOI and Another

Delhi High Court · (2013) 259 CTR 518 : (2013) 350 ITR 432 : (2013) 214 TAXMAN 130

Delhi Development Act, 1957 — Section 22Income Tax Act, 1961 — Section 10(25), 11, 12AA, 13(3), 139

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High Courts10 Sept 2012Dismissed

Gurudwara Siri Guru Singh Sabha (Regd.) Vs S. Dalvinder Singh and Dr. A.K. Gupta

Delhi High Court · (2012) 09 DEL CK 0066

Constitution of India, 1950 — Article 14(1)(e), 22(d)

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High Courts10 Sept 2012Allowed

Vidya Wati and Others Vs Virender Kumar and Others

Delhi High Court · (2012) 09 DEL CK 0065

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High Courts10 Sept 2012Dismissed

Smt. Rajashree Gupta Vs The Oriental Insurance Company Ltd.

Delhi High Court · (2012) 09 DEL CK 0064

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High Courts10 Sept 2012Allowed

Sardar Paramjit Singh Narang Vs Ranbir Singh and Others

Delhi High Court · (2012) 09 DEL CK 0063

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High Courts07 Sept 2012Disposed Off

Prabir Kumar Mazumdar Vs UOI and Others

Delhi High Court · (2012) 09 DEL CK 0561

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High Courts07 Sept 2012Allowed

Management of M/s Cambata Aviation Pvt. Ltd. Vs The Presiding Officer, Labour Court-IV and Another

Delhi High Court · (2012) 09 DEL CK 0553

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High Courts07 Sept 2012

National Insurance Co. Ltd. Vs Rukmini Gautam and Others

Delhi High Court · (2012) 09 DEL CK 0552

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 147

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High Courts07 Sept 2012Dismissed

Vikram Kharbanda and Others Vs K.C. Malhotra and Others

Delhi High Court · (2012) 09 DEL CK 0551

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(h)

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High Courts07 Sept 2012Disposed Off

Parul Maheshwari Vs University of Delhi and Others

Delhi High Court · (2012) 09 DEL CK 0522

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High Courts07 Sept 2012Disposed Off

Ram Saran Chauhan Vs Shri Vishal Singh Alias Vishal Roshan and Others

Delhi High Court · (2012) 09 DEL CK 0516

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High Courts07 Sept 2012

Ravi Shankar Sharma Vs Kali Ram Sharma and Others

Delhi High Court · (2012) 6 ILR Delhi 338

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 2(2)

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