Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 35, Order 21 Rule 95, Order 21 Rule 97, Order 21 Rule 99Constitution of India, 1950 — Article 227

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High Courts06 Sept 2012Allowed

Naseem Vs Prakash Vir and Others

Delhi High Court · (2012) 09 DEL CK 0515

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High Courts06 Sept 2012Dismissed

National Insurance Company Ltd. Vs Rajbir Singh and Others

Delhi High Court · (2012) 09 DEL CK 0514

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High Courts06 Sept 2012Allowed

Jagar Nath Thakur Vs Tirthesh and Others

Delhi High Court · (2012) 09 DEL CK 0513

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High Courts06 Sept 2012Disposed Off

Ms Seema and Others Vs Surender Kumar and Another

Delhi High Court · (2012) 09 DEL CK 0448

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 2Partition Act, 1893 — Section 8

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High Courts06 Sept 2012Dismissed

Mangeram and Others Vs State

Delhi High Court · (2012) 4 JCC 2854

Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 190, 204, 319Penal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts06 Sept 2012Allowed

Maruti Suzuki India Ltd. and Another Vs The Additional Commissioner of Income Tax and Another

Delhi High Court · (2012) 09 DEL CK 0422

Income Tax Act, 1961 — Section 10, 139, 142, 143, 143(3)

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High Courts06 Sept 2012

Radhey Shyam and Others Vs Jaibir Singh (Deceased) Through Lrs

Delhi High Court · (2012) 09 DEL CK 0411

Negotiable Instruments Act, 1881 (NI) — Section 80

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High Courts06 Sept 2012Dismissed

Indian Telephone Industries Vs Bharat Photocircuits Ltd. and Others

Delhi High Court · (2012) 9 AD 99

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts06 Sept 2012Allowed

Binu Bala Vs UOI and Others

Delhi High Court · (2012) 131 DRJ 593

Constitution of India, 1950 — Article 1

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High Courts06 Sept 2012Dismissed

Rakesh Gupta Vs Akhil Jain

Delhi High Court · (2012) 8 AD 174

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 9, Order 9 Rule 13Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(d)

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High Courts06 Sept 2012Disposed Off