High Courts05 Sept 2012Dismissed
National Insurance Co. Ltd. Vs Jitender Kumar and Ors
Delhi High Court · (2012) 09 DEL CK 0204
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 114, 45, 47, 61, 62
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 80 of 305
High Courts05 Sept 2012Allowed
Vijay Kumar Goel Vs Delhi Jal Board and Another
Delhi High Court · (2012) 09 DEL CK 0149
Arbitration and Conciliation Act, 1996 — Section 34
High Courts05 Sept 2012Dismissed
S.L. Maloo Vs State NCT of Delhi and Another
Delhi High Court · (2012) 7 AD 349 : (2012) 4 JCC 2396
Criminal Procedure Code, 1973 (CrPC) — Section 82Penal Code, 1860 (IPC) — Section 418, 420
High Courts05 Sept 2012Dismissed
Abbas Hussain @ Munim Vs Govt. of NCT of Delhi
Delhi High Court · (2012) 9 AD 110
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 76, 77Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
High Courts05 Sept 2012
Exide Industries Limited Vs Exide Corporation, U.S.A. and Others
Delhi High Court · (2013) 53 PTC 137
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 2(18A)Specific Relief Act, 1963 — Section 38
High Courts05 Sept 2012
State Trading Corporation of India Vs Jagdish Gupta
Delhi High Court · (2012) 09 DEL CK 0088
High Courts05 Sept 2012Dismissed
Ram Kishor Vs Geeta Devi and Another
Delhi High Court · (2012) 9 AD 304
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Sept 2012
The Oriental Insurance Co. Ltd. Vs Babu Ram and Ors
Delhi High Court · (2012) 09 DEL CK 0027
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 181, 3
High Courts04 Sept 2012Allowed
K.S. Forge Metal Pvt. Ltd. Vs Sachin Gupta and Another
Delhi High Court · (2012) 09 DEL CK 0574
Arbitration and Conciliation Act, 1996 — Section 34, 36Penal Code, 1860 (IPC) — Section 34, 406, 420, 468, 471
High Courts04 Sept 2012Dismissed
Mohd Rizwan Vs Shujaauddin
Delhi High Court · (2012) 2 RCR(Rent) 252
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts04 Sept 2012Allowed
Surender Garg Vs Mohit Jindal and Another
Delhi High Court · (2012) 2 RCR(Rent) 250
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts04 Sept 2012Dismissed
Puran Chand Vs Bhagwan Singh Verma
Delhi High Court · (2013) 1 ILR Delhi 82 : (2012) 2 RCR(Rent) 247
Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
High Courts04 Sept 2012
In Re: Sunlight Buildwell Pvt Ltd., Super Alliance Marketing Pvt Ltd. and M/s Supertech Limited
Delhi High Court · (2012) 09 DEL CK 0565
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts04 Sept 2012Disposed Off
Ramchander Vs The State (Govt. of NCT)
Delhi High Court · (2012) 8 AD 458
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
High Courts04 Sept 2012Dismissed
Indian Youth Centres Trust and Others Vs Shishir Bajaj and Others
Delhi High Court · (2012) 193 DLT 584
Civil Procedure Code, 1908 (CPC) — Section 92Companies Act, 1956 — Section 397, 398Trusts Act, 1882 — Section 47, 48
High Courts04 Sept 2012Allowed
Oriental Insurance Company Ltd. Vs Jai Chand and Others
Delhi High Court · (2012) 09 DEL CK 0543
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149(2)(a), 149(2)(b), 166
High Courts04 Sept 2012Allowed
Oriental Insurance Co. Ltd. Vs Anil Kumar Jha and Others
Delhi High Court · (2012) 09 DEL CK 0542
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 181, 3Penal Code, 1860 (IPC) — Section 279, 304A
High Courts04 Sept 2012Dismissed
New India Assurance Co. Ltd. Vs Sanjay Sharma and Others
Delhi High Court · (2012) 09 DEL CK 0541
High Courts04 Sept 2012Dismissed
Balram Katara Vs Union of India and Another
Delhi High Court · (2012) 09 DEL CK 0451