High Courts04 Sept 2012
The New India Assurance Co. Ltd. Vs Sh. Vinod Dass and Others
Delhi High Court · (2012) 09 DEL CK 0029
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 82 of 305
High Courts04 Sept 2012
U.P. State Road Transport Corporation Vs Khazan Singh and Another
Delhi High Court · (2012) 09 DEL CK 0028
High Courts04 Sept 2012
The New India Assurance Co. Ltd. Vs Mrs. Mithilesh Devi and Others
Delhi High Court · (2012) 09 DEL CK 0007
High Courts03 Sept 2012Dismissed
Mahesh Chand Vs Delhi Development Authority and Others
Delhi High Court · (2012) 09 DEL CK 0579
High Courts03 Sept 2012Dismissed
Commissioner of Police Vs Krishan Kumar
Delhi High Court · (2012) 193 DLT 112
Penal Code, 1860 (IPC) — Section 147, 149, 323, 324, 325
High Courts03 Sept 2012Dismissed
Commissioner of Police Vs Sunil Chandra
Delhi High Court · (2012) 09 DEL CK 0577
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 325, 34, 392, 394, 411
High Courts03 Sept 2012Allowed
Baljit Singh Bahmania Vs Union of India and Others
Delhi High Court · (2012) 131 DRJ 379 : (2012) 5 ILR Delhi 817
Constitution of India, 1950 — Article 226
High Courts03 Sept 2012Dismissed
Air Marshal Shiv Dev Singh Vs Swadesh Bhardwaj
Delhi High Court · (2012) 193 DLT 107 : (2013) 1 ILR Delhi 72
Contract Act, 1872 — Section 39Specific Relief Act, 1963 — Section 20
High Courts03 Sept 2012Allowed
Gail (India) Ltd. Vs Tarkeshwar Prasad Kharawar
Delhi High Court · (2012) 09 DEL CK 0573
Industrial Disputes Act, 1947 — Section 11A
High Courts03 Sept 2012Dismissed
Vijay Singh Vs State and Another
Delhi High Court · (2012) 09 DEL CK 0572
Criminal Procedure Code, 1973 (CrPC) — Section 161, 372Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts03 Sept 2012
In Re: Cahdnramani Commercials and Investments Pvt. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0564
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Sept 2012Dismissed
CIT Vs SRC Aviation Pvt. Ltd.
Delhi High Court · (2012) 09 DEL CK 0562
Income Tax Act, 1961 — Section 14A, 263, 40A(3)
High Courts03 Sept 2012
Shri Ashok Kumar Arora Vs Shri Om Prakash and Others
Delhi High Court · (2012) 09 DEL CK 0560
Stamp Act, 1899 — Section 2(15)
High Courts03 Sept 2012Allowed
M/s. Gayatri Projects Limited Vs M/s. Enseft Bituminous Products Pvt. Ltd. and Another
Delhi High Court · (2013) 197 DLT 399
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Sept 2012Dismissed
Gajendra Prasad Sinha Vs Union of India
Delhi High Court · (2012) 09 DEL CK 0548
Constitution of India, 1950 — Article 14, 16
High Courts03 Sept 2012Dismissed
National Insurance Co. Ltd. Vs Usha Devi Sharma and Others
Delhi High Court · (2012) 09 DEL CK 0546
High Courts03 Sept 2012Disposed Off
Sazid Ali and Others Vs Suleman and Others
Delhi High Court · (2012) 09 DEL CK 0545
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts03 Sept 2012Allowed
Vivek Puri Vs Man Mohan Singh and Others
Delhi High Court · (2012) 8 AD 142 : (2012) 168 PLR 5
High Courts03 Sept 2012Dismissed
Stokely Van Camp Inc and Another Vs Heinz India Private Ltd.
Delhi High Court · (2012) 10 AD 521 : (2012) 193 DLT 4 : (2012) 131 DRJ 635
Civil Procedure Code, 1908 (CPC) — Section 151Trade Marks Act, 1999 — Section 111, 111(1)(i), 124, 124(1), 124(1)(a)
High Courts03 Sept 2012Dismissed
Virender Vs The State of Delhi
Delhi High Court · (2013) 1 ILR Delhi 20
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 14, 142, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 362, 367, 369