High Courts03 Sept 2012
Shriram Institute for Industrial Research Vs Rajesh Kumar Gandhi
Delhi High Court · (2013) 136 FLR 12 : (2012) LLR 1135
Industrial Disputes Act, 1947 — Section 17B
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 84 of 305
High Courts03 Sept 2012
Raj Nath Khosla Vs Acharya Dr John R Biswas and Ors
Delhi High Court · (2012) 10 AD 135 : (2013) 197 DLT 728
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts03 Sept 2012Dismissed
Dilip Kumar Vs UOI and Others
Delhi High Court · (2012) 09 DEL CK 0115
High Courts03 Sept 2012
Vishal Sharma @ Rinku Vs State (Govt of NCT of Delhi)
Delhi High Court · (2012) 7 AD 475 : (2012) 4 JCC 2414
Arms Act, 1959 — Section 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 300Prevention of Corruption Act, 1988 — Section 3, 6
High Courts03 Sept 2012
CIT Vs Brahmaputra Capital and Financial Services Ltd.
Delhi High Court · (2013) 357 ITR 241
Income Tax Act, 1961 — Section 260A
High Courts03 Sept 2012Dismissed
Government of NCT of Delhi and Others Vs Anil Kaushal
Delhi High Court · (2012) 09 DEL CK 0092
High Courts03 Sept 2012
In Re: Pasa Investment and Leasing Private Limited, Gupta Pigments Pvt. Ltd. And Met Trade (Global) Limited
Delhi High Court · (2012) 09 DEL CK 0082
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts03 Sept 2012Dismissed
Juhi Investment Pvt. Ltd. Vs Official Liquidator and Others
Delhi High Court · (2012) 7 AD 481
Companies Act, 1956 — Section 391, 392, 393, 394Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(i)(o)
High Courts03 Sept 2012
Surendra Hemant Education and Social Welfare Society, Patna Vs Union of India and Another
Delhi High Court · (2012) 09 DEL CK 0070
Constitution of India, 1950 — Article 32
High Courts03 Sept 2012Dismissed
Raj Bala Vs Krishna Kaul
Delhi High Court · (2012) 09 DEL CK 0057
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13, Order 9 Rule 9Constitution of India, 1950 — Article 123, 227Limitation Act, 1963 — Section 3, 5
High Courts03 Sept 2012
Commissioner of Police Vs Lalit Kumar
Delhi High Court · (2012) 09 DEL CK 0006
Penal Code, 1860 (IPC) — Section 323, 325, 332, 34, 353
High Courts31 Aug 2012Disposed Off
Sat Bhan Singh and Another Vs Mahipat Singh and Others
Delhi High Court · (2012) 6 ILR Delhi 262
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11
High Courts31 Aug 2012
Court on its Own Motion Vs Commissioner of Income Tax
Delhi High Court · (2013) 258 CTR 143 : (2012) 210 TAXMAN 452
Income Tax Act, 1961 — Section 143(1), 245, 272BB
High Courts31 Aug 2012Dismissed
CIT Vs Indeo Airways Pvt. Ltd.
Delhi High Court · (2012) 349 ITR 85 : (2012) 210 TAXMAN 213
Income Tax Act, 1961 — Section 114, 132, 132(4A), 158BC, 158BD
High Courts31 Aug 2012Dismissed
Vijay Kumar Aggarwal @ Gupta Vs Km. Anupama
Delhi High Court · (2012) 7 AD 397
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts31 Aug 2012Dismissed
Jinesh Kumar Jain Vs Iris Paintal and Others
Delhi High Court · (2012) 08 DEL CK 0399
Contract Act, 1872 — Section 23Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 3, 4, 9Specific Relief Act, 1963 — Section 20
High Courts31 Aug 2012Dismissed
United India Insurance Company Ltd. Vs Surat Singh Mehta and Others
Delhi High Court · (2012) 08 DEL CK 0398
High Courts31 Aug 2012Disposed Off
Harish Chander Vs Dr. Prasun Ghosh and Others
Delhi High Court · (2012) 08 DEL CK 0396
Motor Vehicles Act, 1988 — Section 133, 2(30), 50, 50(1)(b)
High Courts31 Aug 2012Allowed
Munna Lal Jain and Another Vs Vipin Kumar Sharma and Others
Delhi High Court · (2012) 08 DEL CK 0394
High Courts31 Aug 2012Dismissed
New India Assurance Co. Ltd. Vs Deepa Devi and Others
Delhi High Court · (2012) 08 DEL CK 0392
Motor Vehicles Act, 1988 — Section 166