High Courts31 Aug 2012Allowed
Smt. Meera Kapoor Vs Commissioner of Income Tax
Delhi High Court · (2012) 08 DEL CK 0388
Income Tax Act, 1961 — Section 115WD, 115WE, 115WF, 115WH, 120
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 85 of 305
High Courts31 Aug 2012Dismissed
National Insurance Company Ltd. Vs Taj Tappa and Others
Delhi High Court · (2012) 08 DEL CK 0385
High Courts31 Aug 2012Allowed
Anit Pal Vs Fudees Mandal and Others
Delhi High Court · (2012) 08 DEL CK 0384
Motor Vehicles Act, 1988 — Section 10, 139, 18, 2(17), 6
High Courts31 Aug 2012Disposed Off
Shell India Markets Pvt. Ltd. Vs Raja Ram Paras Prabhu
Delhi High Court · (2012) 7 AD 429
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)Limitation Act, 1963 — Section 18Negotiable Instruments Act, 1881 (NI) — Section 138, 6
High Courts31 Aug 2012Dismissed
Suresh Srivastava Vs Subodh Srivastava and Others Subodh Bhushan Srivastava Vs Suresh Srivastava and Another
Delhi High Court · (2013) 4 AD 847 : (2013) 196 DLT 45 : (2012) 6 ILR Delhi 272
Specific Relief Act, 1963 — Section 31
High Courts31 Aug 2012Disposed Off
Rajender Kumar @ Raju Vs The State (Gnct of Delhi)
Delhi High Court · (2012) 7 AD 196
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 308, 34, 363, 364A
High Courts31 Aug 2012Disposed Off
Kaushlendra Kumar Vs Dsssb and Anr
Delhi High Court · (2012) 08 DEL CK 0311
Constitution of India, 1950 — Article 14(4), 15(4), 16(4)
High Courts31 Aug 2012Dismissed
Murari Lal Vs State
Delhi High Court · (2012) 08 DEL CK 0310
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts31 Aug 2012Allowed
In Re: M/s. Alert India Pvt. Limited and M/s. Aaraay Products Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0300
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts31 Aug 2012Allowed
M/s J.S. Designer Ltd. Vs Commissioner of Customs
Delhi High Court · (2013) 287 ELT 9
Customs Act, 1962 — Section 110a
High Courts31 Aug 2012Dismissed
Management of Batra Hospital and Medical Research Centre Vs Govt. of N.C.T. of Delhi and Another
Delhi High Court · (2012) 132 DRJ 267
Industrial Disputes Act, 1947 — Section 31, 31(1), 33, 33(2)(b), 33(4)
High Courts31 Aug 2012Disposed Off
In Re: Roopin Capital Pvt. Ltd. and Others, Maverick Sweets and Foods Ltd., Shankar Computers Forms Pvt. Ltd. and Shankar Gas and Mfg. Co. Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0283
Companies Act, 1956 — Section 391, 394
High Courts31 Aug 2012Disposed Off
MVF 3 APS and Others Vs M. Sivasamy and Others
Delhi High Court · (2012) 193 DLT 352
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 39 Rule 2A, 20Copyright Act, 1957 — Section 62(2)
High Courts31 Aug 2012Dismissed
Mr. Shivraj Gupta Vs Mr. Deshraj Gupta and Others
Delhi High Court · (2012) 08 DEL CK 0279
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Succession Act, 1956 — Section 25Limitation Act, 1963 — Section 3, 9
High Courts31 Aug 2012Allowed
GE Capital Services India Vs May Flower Healthcare Pvt. Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0262
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 3, Order 37 Rule 5Evidence Act, 1872 — Section 34
High Courts31 Aug 2012Allowed
Oriental Insurance Co. Ltd. Vs Arun Bala and Others
Delhi High Court · (2012) 08 DEL CK 0261
Motor Vehicles Act, 1988 — Section 10, 168, 18, 95
High Courts31 Aug 2012
Delhi Jal Board Vs Meena Arora and Others Meena Arora and Others Vs Sanjay Kumar and Others
Delhi High Court · (2012) 08 DEL CK 0260
High Courts31 Aug 2012Allowed
New India Assurance Co. Ltd. Vs Pratima Devi and Others
Delhi High Court · (2012) 08 DEL CK 0259
Motor Vehicles Act, 1988 — Section 166
High Courts31 Aug 2012Allowed
In Re: Kathuria Special Steels Rolling Mill Private Limited With Synergy Global Steel Private Limited
Delhi High Court · (2012) 08 DEL CK 0244
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts31 Aug 2012Allowed
In Re: M/s. Aaraay Products Pvt. Ltd. and M/s. Alert India Pvt. Limited
Delhi High Court · (2012) 08 DEL CK 0241
Companies Act, 1956 — Section 235, 251, 391, 394