High Courts30 Aug 2012
Soimex International Pvt Ltd. Vs Registrar of Companies
Delhi High Court · (2012) 08 DEL CK 0238
Companies Act, 1956 — Section 146, 159, 220, 560, 560(1)(2)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 87 of 305
High Courts30 Aug 2012
Vijay Kumar Trehan Vs Sushil Kumar Trehan and Others
Delhi High Court · (2012) 08 DEL CK 0233
High Courts30 Aug 2012Dismissed
Sadhu Singh Dagar Vs The Delhi State Cooperative Bank and Others
Delhi High Court · (2012) 08 DEL CK 0222
Constitution of India, 1950 — Article 226
High Courts30 Aug 2012Dismissed
Sadhu Singh Dagar Vs The Delhi State Cooperative Bank
Delhi High Court · (2012) 08 DEL CK 0221
High Courts30 Aug 2012
Indian Acrylics Limited Vs E.I. DU Pont De Nemours and Others
Delhi High Court · (2012) 7 AD 101 : (2012) 131 DRJ 392
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)(b)(ii), 43
High Courts30 Aug 2012
M.S. Educational Society Regd. and Another Vs Delhi Development Authority and Others
Delhi High Court · (2012) 08 DEL CK 0219
High Courts30 Aug 2012
Mamram Educational Society and Another Vs Delhi Development Authority
Delhi High Court · (2012) 08 DEL CK 0218
High Courts30 Aug 2012
Vijay Kumar Dabas Vs Chahat Ram and Another
Delhi High Court · (2012) 08 DEL CK 0217
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 10, 13, 16, 18Transfer of Property Act, 1882 — Section 43, 5, 6, 6(a)
High Courts30 Aug 2012Dismissed
National Insurance Company Ltd. Vs Shamsher Singh and Others
Delhi High Court · (2012) 08 DEL CK 0194
Motor Vehicles Act, 1988 — Section 147, 147(1)(b), 149, 149(2), 149(2)(a)(ii)
High Courts30 Aug 2012Dismissed
Oriental Insurace Company Ltd. Vs Sarupi Devi and Others
Delhi High Court · (2012) 08 DEL CK 0193
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts30 Aug 2012
UOI Vs Basic Tele Services Ltd. and Another
Delhi High Court · (2012) 08 DEL CK 0190
High Courts30 Aug 2012Dismissed
Satish Kumar Vs Gurdyal Makkar @ Punjab Singh
Delhi High Court · (2012) 08 DEL CK 0189
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Rent Control Act, 1958 — Section 27
High Courts30 Aug 2012Allowed
Natho Devi and Others Vs Nand Kishore
Delhi High Court · (2012) 131 DRJ 632
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 4, Order 22 Rule 9, 151Penal Code, 1860 (IPC) — Section 302
High Courts30 Aug 2012Allowed
Suresh and Others Vs Amit Kumar and Others
Delhi High Court · (2012) 08 DEL CK 0156
High Courts30 Aug 2012
Subhakant Agnihotri (Since Decd. Through Legal Representatives) Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0137
High Courts30 Aug 2012
Tinna Overseas Limted Vs Food Corporation of India
Delhi High Court · (2012) 08 DEL CK 0128
Evidence Act, 1872 — Section 91, 92Sales of Goods Act, 1930 — Section 5
High Courts30 Aug 2012Allowed
State Vs Ramesh Chand Kapoor
Delhi High Court · (2012) 8 AD 109 : (2012) 4 JCC 2709
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Aug 2012Allowed
Mahavir Singh Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0089
Arms Act, 1959 — Section 19(f)Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts30 Aug 2012
Quick Cabs Pvt. Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 10 AD 516
Constitution of India, 1950 — Article 14, 19Motor Vehicles Act, 1988 — Section 112, 183, 192A, 200, 66
High Courts30 Aug 2012
Sanchar Nigam Excutives'' Association (India) Vs National Commission for Scheduled Castes and Others
Delhi High Court · (2012) 08 DEL CK 0079