COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 86 of 305

High Courts31 Aug 2012Dismissed

U.P. State Road Transport Corporation Vs Devraj Singh

Delhi High Court · (2012) 08 DEL CK 0191

Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 337

High Courts31 Aug 2012Dismissed

The Commissioner of Income Tax - VI Vs M/s. Uberoi Sons (Machines) Ltd.

Delhi High Court · (2012) 193 DLT 148

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12)Income Tax Act, 1961 — Section 143(3), 147, 147(1), 148, 149

High Courts31 Aug 2012Dismissed

Jitender Kumar Vs UOI and Others

Delhi High Court · (2012) 08 DEL CK 0138

High Courts31 Aug 2012Dismissed

Raghubir Singh Vs Director General of Police and Another

Delhi High Court · (2012) 08 DEL CK 0124

Penal Code, 1860 (IPC) — Section 309

High Courts31 Aug 2012Dismissed

Atul Bhalla Vs Anil Bhalla and Another

Delhi High Court · (2012) 08 DEL CK 0123

Evidence Act, 1872 — Section 55, 6

High Courts31 Aug 2012Dismissed

Bharat Heavy Electricals Ltd. Vs Mass Global Investment Company and Others

Delhi High Court · (2012) 7 AD 275

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 39 Rule 1, Order 39 Rule 2, 151Contract Act, 1872 — Section 126, 17

High Courts31 Aug 2012

Jitender Singh Garakoti Vs Union of India and Others

Delhi High Court · (2012) 08 DEL CK 0084

High Courts31 Aug 2012Dismissed

Management of Durga Plastic Vs Govt of NCT of Delhi and Others

Delhi High Court · (2012) 7 AD 188 : (2013) 1 LLJ 160

Employees Compensation Act, 1923 — Section 30

High Courts31 Aug 2012

Commissioner of Income Tax Vs Kedar Nath Gupta

Delhi High Court · (2012) 08 DEL CK 0011

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Income Tax Act, 1961 — Section 132, 132(4), 133A, 143(2), 158Transfer of Property Act, 1882 — Section 53A

High Courts30 Aug 2012Dismissed

Graduate School of Business and Administration Society Vs Delhi Development Authority

Delhi High Court · (2012) 08 DEL CK 0459

High Courts30 Aug 2012Dismissed

New India Assurance Company Ltd. Vs Naseema and Others

Delhi High Court · (2012) 08 DEL CK 0395

High Courts30 Aug 2012Allowed

Raj Kumar Vs Naresh Kumar and Others

Delhi High Court · (2012) 08 DEL CK 0386

Motor Vehicles Act, 1988 — Section 166

High Courts30 Aug 2012

Mr. Navendu Vs Mr. Amarjit S. Bhatia

Delhi High Court · (2012) 5 ILR Delhi 801

Specific Relief Act, 1963 — Section 16(c)Transfer of Property Act, 1882 — Section 55

High Courts30 Aug 2012Disposed Off

Director General ICAR New Delhi and Others Vs Workmen and Others

Delhi High Court · (2012) 08 DEL CK 0358

Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 10(1)(d), 12(5)

High Courts30 Aug 2012Disposed Off

Vikas Tanwar Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2012) 08 DEL CK 0347

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 323, 34, 448, 452, 506

High Courts30 Aug 2012Disposed Off

Ranjeet Kumar Vs Union of India

Delhi High Court · (2012) 08 DEL CK 0342

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151

High Courts30 Aug 2012

Nachiketa Kapoor Vs State

Delhi High Court · (2012) 7 AD 253 : (2012) 4 JCC 2286

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

High Courts30 Aug 2012Allowed

In Re: Spectra ISP Networks Pvt. Ltd. and Others(Demerged Company) and Citycom Networks Pvt. Ltd. (Resulting Company)

Delhi High Court · (2012) 08 DEL CK 0299

Companies Act, 1956 — Section 391, 394

High Courts30 Aug 2012

Joginder @ Malohri and Another Vs State

Delhi High Court · (2012) 08 DEL CK 0267

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 300Penal Code, 1860 (IPC) — Section 307, 324, 34

High Courts30 Aug 2012

Nizamuddin Vs Union of India and Others

Delhi High Court · (2012) 08 DEL CK 0266