High Courts29 Aug 2012
M/s Alkarma Vs M/s. Mohan Lal Harbans Lal Bhayana and Co.
Delhi High Court · (2012) 7 AD 410 : (2012) 131 DRJ 449
Arbitration Act, 1940 — Section 30, 33
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 89 of 305
High Courts28 Aug 2012Allowed
Shri Bishamber Nath Vs Union of India and Another
Delhi High Court · (2012) 193 DLT 75 : (2012) 131 DRJ 336
High Courts28 Aug 2012Disposed Off
Jasvinder Singh Heera Vs Smt. Raj Rani Thr. LRs
Delhi High Court · (2012) 7 AD 466
Delhi Rent Control Act, 1958 — Section 14(1)(f), 14(1)(j), 39
High Courts28 Aug 2012Allowed
Iffco Tokio General Insurance Co. Ltd. Vs Kamlesh and Others
Delhi High Court · (2012) 08 DEL CK 0420
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts28 Aug 2012Allowed
Master Jagrit Joshi Vs Sumer Singh Malik and Others
Delhi High Court · (2012) 08 DEL CK 0412
Motor Vehicles Act, 1988 — Section 166, 9
High Courts28 Aug 2012Disposed Off
Member Singh Vs State
Delhi High Court · (2012) 4 JCC 2569
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 201, 302, 34, 365, 406
High Courts28 Aug 2012Disposed Off
Amarjit Singh Kalra (Decd.) Thr. Lrs Vs Pramod Gupta (Decd.) Lrs. and Others Sahib Singh Rathi and Others Vs Gulabi Sundri Bapna and Others
Delhi High Court · (2012) 08 DEL CK 0355
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 23 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 340Limitation Act, 1963 — Section 5
High Courts28 Aug 2012Dismissed
Babaji Medicos Vs Prem Prakash
Delhi High Court · (2012) 193 DLT 609 : (2012) 2 RCR(Rent) 308
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts28 Aug 2012Dismissed
V. Venugopal Rao Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0314
High Courts28 Aug 2012Dismissed
Rajeev Kumar Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0303
High Courts28 Aug 2012Allowed
Lease Plan India and Another Vs Deputy Commissoner of Income Tax
Delhi High Court · (2012) 08 DEL CK 0270
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 148, 220(6), 221, 245
High Courts28 Aug 2012Allowed
In Re: Taraspan Solutions Pvt. Ltd. and Others and Petan Communication Solutions Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0243
Companies Act, 1956 — Section 391, 394
High Courts28 Aug 2012
In Re: M/s. Indus Aviation Services Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0242
Companies Act, 1956 — Section 497
High Courts28 Aug 2012Dismissed
I.D. Sharma Vs Kapil Kohli
Delhi High Court · (2012) 08 DEL CK 0239
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 4, Order 9 Rule 13Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 114
High Courts28 Aug 2012
Nazakat Begum and Others Vs Kali Ram and Others
Delhi High Court · (2012) 08 DEL CK 0232
Motor Vehicles Act, 1988 — Section 166
High Courts28 Aug 2012
Davender Kumar Sharma Vs Mohinder Singh and Others
Delhi High Court · (2012) 08 DEL CK 0216
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 14(1)(b), 41(c)
High Courts28 Aug 2012Dismissed
Khalil Ahmed Vs UOI and Others
Delhi High Court · (2013) 1 SCT 597
Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 14, 16
High Courts28 Aug 2012Dismissed
Satish Kumar Vs Subhash Chand Agarwal
Delhi High Court · (2012) 2 RCR(Rent) 322
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts28 Aug 2012
Oriental Insurance Company Ltd. Vs Uttam Singh and Others
Delhi High Court · (2012) 08 DEL CK 0172
Motor Vehicles Act, 1988 — Section 149(2)