High Courts28 Aug 2012
INSP./GD Krishna Rajak Vs Union of India and Others
Delhi High Court · (2013) 2 SCT 389
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 90 of 305
High Courts28 Aug 2012
Prafull Kumar Singh Vs Union Public Service Commission and Another
Delhi High Court · (2012) 08 DEL CK 0135
High Courts28 Aug 2012Allowed
Jasmeet Kaur Vs Kulpreet Singh
Delhi High Court · (2012) 08 DEL CK 0129
Hindu Marriage Act, 1955 — Section 13B(1), 28
High Courts28 Aug 2012Dismissed
Balwant Singh Negi Vs State
Delhi High Court · (2012) 4 JCC 2446
Criminal Procedure Code, 1973 (CrPC) — Section 82Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 149, 34, 420, 467
High Courts28 Aug 2012Dismissed
DR. Swaminathan. G Vs All India Institute of Medical Sciences and Anr
Delhi High Court · (2012) 08 DEL CK 0078
High Courts28 Aug 2012Allowed
In Re: M/s Bharat Bearing Ltd. and Others and Lavitra Technologies Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0055
Companies Act, 1956 — Section 391, 394
High Courts28 Aug 2012Allowed
New Delhi Municipal Council Vs Ram Kishan Kulwant Rai and Sons
Delhi High Court · (2012) 08 DEL CK 0051
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 285, 285(1), 289Delhi Rent Control Act, 1958 — Section 14(1)(b), 6(1), 6(i), 7
High Courts28 Aug 2012
G.L. Jain Vs Commissioner of Income Tax-Xi and Others
Delhi High Court · (2013) 352 ITR 339 : (2012) 210 TAXMAN 219
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 132, 132(5), 132A, 132B
High Courts27 Aug 2012Dismissed
Inder Singh Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0475
High Courts27 Aug 2012Dismissed
State of Haryana Vs Global Educational and Social Trust and Others Seth Pokharmal Educational Society and Another Vs GGSIP University and Others Dalal Global Trust Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2012) 193 DLT 472
Constitution of India, 1950 — Article 245, 245(1), 252(1)
High Courts27 Aug 2012Dismissed
Hotel Diplomat Vs Folio Holdings (India) Pvt. Ltd. and Another
Delhi High Court · (2013) 1 AD 350 : (2012) 192 DLT 771
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 18, 18(1)Negotiable Instruments Act, 1881 (NI) — Section 5, 6
High Courts27 Aug 2012Dismissed
Moon Light Education and Welfare Society Vs Delhi Develoment Authority and Others
Delhi High Court · (2012) 132 DRJ 105
High Courts27 Aug 2012Dismissed
Venkateshwar Education and Medical Society (Regd.) Vs D.D.A.
Delhi High Court · (2012) 08 DEL CK 0464
High Courts27 Aug 2012Disposed Off
M/s. Gurmukh Singh and Co. Vs Municipal Corporation of Delhi and Another Municipal Corporation of Delhi Vs M/s. Gurmukh Singh and Co.
Delhi High Court · (2012) 7 AD 145 : (2012) 193 DLT 302
Arbitration and Conciliation Act, 1996 — Section 11, 16, 34, 34(4)
High Courts27 Aug 2012Allowed
In Re: Sumangal Apparels Pvt Ltd.
Delhi High Court · (2012) 08 DEL CK 0433
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts27 Aug 2012Dismissed
Avinash Gulati Vs Shaturnjay
Delhi High Court · (2012) 7 AD 441
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts27 Aug 2012Dismissed
Haryana Roadways, Delhi Vs Thana Ram
Delhi High Court · (2012) 08 DEL CK 0421
Industrial Disputes Act, 1947 — Section 25F
High Courts27 Aug 2012Allowed
In Re: Ceragem World India Pvt Ltd
Delhi High Court · (2012) 08 DEL CK 0418
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts27 Aug 2012Allowed
Ram Katori and Others Vs D. Talukdar and Another
Delhi High Court · (2012) 08 DEL CK 0417
High Courts27 Aug 2012Dismissed
Arun Kumar Jain and Another Vs DDA
Delhi High Court · (2012) 7 AD 186