COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 92 of 305

High Courts27 Aug 2012Dismissed

Delhi Administration Vs Suresh Kumar and Another

Delhi High Court · (2012) 7 AD 181 : (2013) 1 Crimes 51 : (2012) 3 JCC 2273

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Prevention of Food Adulteration Act, 1954 — Section 16(1A), 2(b), 2(h), 2(ia), 2(j)

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High Courts27 Aug 2012Dismissed

J.P. Singh Vs Govt. of Nct of Delhi and Others

Delhi High Court · (2012) 08 DEL CK 0048

Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 14, 41

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High Courts27 Aug 2012Dismissed

Oriental Insurance Co. Ltd. Vs Kanika Arora and Others

Delhi High Court · (2012) 08 DEL CK 0044

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High Courts27 Aug 2012

Faizal Vs Balwan Singh and Another

Delhi High Court · (2013) ACJ 2503

Motor Vehicles Act, 1988 — Section 166

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High Courts27 Aug 2012Allowed

State Vs Sumeet Suri and Others

Delhi High Court · (2012) 4 JCC 2281

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468

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High Courts27 Aug 2012

Ex Chm Dharampal Singh Vs Uoi and Others

Delhi High Court · (2012) 08 DEL CK 0028

Penal Code, 1860 (IPC) — Section 377

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High Courts27 Aug 2012

CIT Vs Indian Sugar Exim Corpn. Ltd

Delhi High Court · (2012) 211 TAXMAN 107

Income Tax Act, 1961 — Section 143(3), 2(38)

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High Courts24 Aug 2012

Sarathi Estates Pvt. Ltd Vs S.L. Dosaj and Others

Delhi High Court · (2012) 132 DRJ 125

Arbitration Act, 1940 — Section 9Civil Procedure Code, 1908 (CPC) — Section 80(2)

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High Courts24 Aug 2012Dismissed

Shri D.C. Sharma Vs Canara Bank

Delhi High Court · (2012) 08 DEL CK 0470

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High Courts24 Aug 2012Allowed

CIT-IV Vs M/s Frostair P. Ltd.

Delhi High Court · (2012) 210 TAXMAN 221

Income Tax Act, 1961 — Section 142(1), 271(i)(c), 68

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High Courts24 Aug 2012Allowed

In Re: Assured Properties Private Limited and Others

Delhi High Court · (2012) 08 DEL CK 0430

Companies Act, 1956 — Section 235, 251, 391, 394

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High Courts24 Aug 2012Dismissed

Rama Construction Company Vs Municipal Corporation of Delhi

Delhi High Court · (2012) 08 DEL CK 0429

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High Courts24 Aug 2012Allowed

Delhi Administration Vs JP Goel and Another

Delhi High Court · (2012) 131 DRJ 600

Land Acquisition Act, 1894 — Section 4, 6

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High Courts24 Aug 2012Allowed

Oriental Insurance Company Ltd. Vs Sunita Devi and Others

Delhi High Court · (2012) 08 DEL CK 0419

Motor Vehicles Act, 1988 — Section 163A

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High Courts24 Aug 2012Allowed

Sunita Devi and Others Vs Hawa Singh and Others

Delhi High Court · (2012) 08 DEL CK 0413

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High Courts24 Aug 2012Dismissed

Vipul Kumar Gupta Vs Vipin Gupta

Delhi High Court · (2012) 8 AD 218 : (2012) 4 JCC 248

Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts24 Aug 2012Allowed

Shivam Shresthi Vs UOI and Others Harshita Lav Vs Guru Gobind Singh Indraprastha University and Others

Delhi High Court · (2012) 08 DEL CK 0351

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High Courts24 Aug 2012Dismissed

Union of India Vs Delhi Nurses Union (Regd.) and Another

Delhi High Court · (2012) 193 DLT 577

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High Courts24 Aug 2012Dismissed

Abhijit Ghosh Vs Union of India and Others

Delhi High Court · (2012) 08 DEL CK 0320

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High Courts24 Aug 2012Allowed

In Re: Vindhya Coal Movers Pvt. Ltd. With Suresh Kumar and Company (Impex) Pvt. Ltd.

Delhi High Court · (2012) 08 DEL CK 0292

Companies Act, 1956 — Section 235, 251, 391, 394, 394(1)

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