High Courts24 Aug 2012Dismissed
CIT Vs Bhushan Steel Ltd.
Delhi High Court · (2012) 08 DEL CK 0291
Income Tax Act, 1961 — Section 10, 10A, 10B, 11, 115JASick Industrial Companies (Special Provisions) Act, 1985 — Section 3
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 93 of 305
High Courts24 Aug 2012Allowed
In Re: M/s. Pjs Investments Pvt. Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0285
Companies Act, 1956 — Section 235, 251, 283(1)(h), 295, 391
High Courts24 Aug 2012
DDA Vs Shakuntla Devi and Others
Delhi High Court · (2012) 08 DEL CK 0251
Delhi Development Act, 1957 — Section 53(b)(2)
High Courts24 Aug 2012
Delhi Transport Corporation Vs Harish Babu
Delhi High Court · (2012) 08 DEL CK 0250
High Courts24 Aug 2012
Hongkong and Shanghai Banking Corporation Ltd. Vs Union of India and Another
Delhi High Court · (2012) 08 DEL CK 0249
Industrial Disputes Act, 1947 — Section 17B, 2(s)
High Courts24 Aug 2012
Pradeshiya Industrial and Investment Corporation of UP Limited Vs M/s. Bell Polymers and Others
Delhi High Court · (2012) 08 DEL CK 0234
Contract Act, 1872 — Section 70Limitation Act, 1963 — Section 12(1), 18, 19, 3
High Courts24 Aug 2012
Oriental Insurance Co. Ltd. Vs Chander Kanta Goel
Delhi High Court · (2012) 08 DEL CK 0211
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts24 Aug 2012
The New India Assurance Co. Ltd. Vs Kallu Bai and Others
Delhi High Court · (2013) 4 ALLMR 69
Motor Vehicles Act, 1988 — Section 163A, 166, 168, 169Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts24 Aug 2012Dismissed
Shumita Didi Sandhu Vs Mr. Sanjay Singh Sandhu and Ors
Delhi High Court · (2012) 08 DEL CK 0206
High Courts24 Aug 2012
Lalit Mohan Pandey Vs Vinod Kumar Kandpal and Another
Delhi High Court · (2012) 08 DEL CK 0134
Motor Vehicles Act, 1988 — Section 166
High Courts24 Aug 2012
Bajaj Allianz General Insurance Company Ltd. Vs Sheela Devi and Others Sheela Devi and Others Vs Mukesh Kumar and Others
Delhi High Court · (2012) 08 DEL CK 0133
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts24 Aug 2012
National Insurance Company Ltd. Vs Sambul Bano Begum and Others
Delhi High Court · (2012) 08 DEL CK 0130
High Courts24 Aug 2012
M/s Janak Infotech Vs M/s Wintech E-Commerce and Others
Delhi High Court · (2012) 08 DEL CK 0092
High Courts24 Aug 2012Dismissed
Shri. Ramesh Chand Bhardwaj Vs Smt. Kusum Gupta
Delhi High Court · (2012) 2 RCR(Rent) 311
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts24 Aug 2012
M.C.D. Vs Teacher Welfare Union (Regd.) and Others
Delhi High Court · (2012) 08 DEL CK 0052
Constitution of India, 1950 — Article 226
High Courts24 Aug 2012
Municipal Corporation of Delhi Vs Santosh Kumari and Another Gail (India) Ltd. Vs Tarkeshwar Prasad Kharawar Management of International Students House Vs Fakruddin Farooqui
Delhi High Court · (2012) 08 DEL CK 0050
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10, 10A, 17B, 22, 23
High Courts24 Aug 2012Dismissed
Tower Vision India Pvt. Ltd. Vs Procall Private Limited Silvermoon Construction Pvt. Ltd. Vs South Asian Hospitality Services Private Limited PVP Entertainment Ltd. and Another Vs OMAXE Limited
Delhi High Court · (2013) 112 CLA 364
Carriers Act, 1865 — Section 8Companies Act, 1956 — Section 2(m), 433, 433(e), 434, 438Contract Act, 1872 — Section 73, 74, 75
High Courts24 Aug 2012
Vijay Singh Vs D.T.C.
Delhi High Court · (2012) 08 DEL CK 0029
Industrial Disputes Act, 1947 — Section 25(F)
High Courts24 Aug 2012Dismissed
Munim Choudhary Vs State (NCT) of Delhi
Delhi High Court · (2012) 08 DEL CK 0027
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts24 Aug 2012Dismissed
Ved Prakash Vs Achint Kumar
Delhi High Court · (2012) 08 DEL CK 0021
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2)