High Courts23 Aug 2012
In Re : Nsl Renewabled Power (P) Ltd.
Delhi High Court · (2012) 08 DEL CK 0202
Companies Act, 1956 — Section 235, 236, 237, 238, 239
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 95 of 305
High Courts23 Aug 2012Allowed
Asia Satellite Telecommunications Co. Ltd. Vs Assistant DIT, International Taxation
Delhi High Court · (2013) 215 TAXMAN 40
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139, 142(1), 143, 143(3), 147
High Courts23 Aug 2012
Comissioner of Income Tax Vs Smt. Meera Devi Kiran Devi Vs Commissioner of Income Tax
Delhi High Court · (2012) 253 CTR 559 : (2013) 212 TAXMAN 68
Evidence Act, 1872 — Section 34Finance Act, 2001 — Section 2(12A)Income Tax Act, 1961 — Section 131, 132, 132(4), 132(4A), 132(5)
High Courts23 Aug 2012Dismissed
Chander Pal Vs Brm Lease and Credit Ltd. and Another
Delhi High Court · (2012) 7 AD 352
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 151Evidence Act, 1872 — Section 101, 103, 114General Clauses Act, 1897 — Section 27
High Courts23 Aug 2012
Asia Satellite Telecommunications Co. Ltd Vs Assistant Dit, International Taxation
Delhi High Court · (2013) 215 TAXMAN 40
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139, 142(1), 143, 143(3), 147
High Courts23 Aug 2012Dismissed
Madhvi Mehra Vs Kaushalaya Devi Educational Trust and Others
Delhi High Court · (2012) 08 DEL CK 0098
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 92Specific Relief Act, 1963 — Section 34Trusts Act, 1882 — Section 19, 57, 61
High Courts23 Aug 2012
Vinod Krishna Kaul and Vs The Lt. Governor N.C.T. of Delhi and Others and Etc. Etc.
Delhi High Court · (2012) 131 DRJ 655
Constitution of India, 1950 — Article 1, 1(2), 123, 14, 239AADelhi Municipal Corporation Act, 1957 — Section 10, 113, 114, 114A, 114D
High Courts23 Aug 2012Dismissed
Chief Postmaster and Others Vs Kanta Devi
Delhi High Court · (2012) 08 DEL CK 0066
High Courts23 Aug 2012
Ravi Kumar @ Mangoo Vs State
Delhi High Court · (2012) 8 AD 643 : (2012) 4 JCC 2718
Penal Code, 1860 (IPC) — Section 304(1)
High Courts23 Aug 2012
Ramesh Kumar Singh Vs Union of India and Others
Delhi High Court · (2013) LabIC 4
High Courts23 Aug 2012Allowed
Smt. Laxmi Devi Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 08 DEL CK 0022
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 4
High Courts23 Aug 2012
Sh. Jasjit Singh Rikhy Vs State and Others
Delhi High Court · (2013) 196 DLT 217
Succession Act, 1925 — Section 237, 70
High Courts23 Aug 2012
Mansoor Ahmad Vs Oberoi Flight Catering Eih Ltd. Vs Masoor Ahmad
Delhi High Court · (2012) 08 DEL CK 0004
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(oo)(bb)
High Courts22 Aug 2012Disposed Off
Sanjeev Kumar Verma Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2012) 08 DEL CK 0472
High Courts22 Aug 2012Dismissed
Vikram Bakshi Vs State and Another
Delhi High Court · (2012) 08 DEL CK 0469
Criminal Procedure Code, 1973 (CrPC) — Section 239, 251, 252, 255, 258
High Courts22 Aug 2012Dismissed
Shri Rajendra Kumar Vs Shri Vikram Singh
Delhi High Court · (2012) 08 DEL CK 0455
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1)(a), 25B, 25B(8)
High Courts22 Aug 2012Dismissed
Anil Kumar Vs Lt. Col. Gurinder Singh (Retd.) and Others
Delhi High Court · (2012) 08 DEL CK 0454
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)Evidence Act, 1872 — Section 116
High Courts22 Aug 2012Dismissed
Suresh Kumar Joon Vs Mool Chand Motors and Others
Delhi High Court · (2012) 08 DEL CK 0375
Contract Act, 1872 — Section 138, 2(b), 25, 25(3), 9Limitation Act, 1963 — Section 18Partnership Act, 1932 — Section 19, 22, 23, 25
High Courts22 Aug 2012Dismissed
Union of India and Ministry of Railways Vs Cimmco Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0365
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18(4), 19, 19(1), 19(3)