High Courts21 Aug 2012Allowed

Rakesh Kumar Vs UOI and Others

Delhi High Court · (2012) 08 DEL CK 0350

Border Security Force Act, 1968 — Section 117(2)Penal Code, 1860 (IPC) — Section 3(i)12, 323, 376, 504, 506
High Courts21 Aug 2012Dismissed

MCD Vs Tarawati

Delhi High Court · (2012) 08 DEL CK 0276

Industrial Disputes Act, 1947 — Section 10(4)