High Courts17 Aug 2012Disposed Off

Oil India Limited Vs Essar Oil Limited

Delhi High Court · (2012) 9 AD 577 : (2012) 3 ARBLR 220 : (2012) 192 DLT 417 : (2012) 6 ILR Delhi 222

Arbitration Act, 1940 — Section 23, 28Arbitration and Conciliation Act, 1996 — Section 14(1), 14(1)(a), 14(2), 34, 4
High Courts17 Aug 2012Dismissed

Karamvir Vs State

Delhi High Court · (2012) 7 AD 262

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 324, 325, 34, 342