Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 99, Order 9 Rule 13, 144, 151Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 15(1), 25, 27

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High Courts22 Aug 2012

Subhash Chand Bansal Vs Khadim''s and Another

Delhi High Court · (2012) 9 AD 448

Trade Marks Act, 1999 — Section 124(2), 17, 17(1), 17(2), 17(2)(a)

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High Courts22 Aug 2012

In Re: Span Leisure Projects Private Limited, Magnum Associates Private Limited and EMC Alloys Private Limited

Delhi High Court · (2012) 08 DEL CK 0203

Companies Act, 1956 — Section 235, 236, 237, 238, 239

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High Courts22 Aug 2012Dismissed

Baljeet Singh Malik Vs State

Delhi High Court · (2012) 4 JCC 2403

Arms Act, 1959 — Section 25Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 365

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High Courts22 Aug 2012Dismissed

M/s. Gunnebo India Ltd. Vs Commissioner, VAT, Delhi and Others

Delhi High Court · (2012) 08 DEL CK 0139

Delhi Value Added Tax Act, 2004 — Section 81

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High Courts22 Aug 2012

Everest Corrugating Ind and Others Vs Sidheshwar Dayal Th. LRS

Delhi High Court · (2012) 08 DEL CK 0101

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(b)(c), 14(1)(e), 25(B), 25(B)(8)

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High Courts22 Aug 2012Dismissed

Sanjay Kumar Vs State of NCT of Delhi

Delhi High Court · (2012) 3 JCC 2094

Penal Code, 1860 (IPC) — Section 302, 376

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High Courts22 Aug 2012

Rajneesh Singhal Vs M/s. Dig Vijay Seeds Pvt. Lrtd.

Delhi High Court · (2012) 08 DEL CK 0072

Criminal Procedure Code, 1973 (CrPC) — Section 178, 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts22 Aug 2012

Sadhu Vaswani Interantional School for Girls Vs Govt. of NCT of Delhi and Another

Delhi High Court · (2012) 08 DEL CK 0045

Criminal Procedure Code, 1973 (CrPC) — Section 340

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High Courts22 Aug 2012

Okhla Vihar Social Welfare Association Vs Union of India and Others

Delhi High Court · (2012) 08 DEL CK 0008

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