High Courts23 Aug 2012Dismissed

State of NCT of Delhi Vs Sanjay Paswan

Delhi High Court · (2012) 08 DEL CK 0349

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(1)Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A