High Courts17 Aug 2012Allowed
In Re: KPM Infotech Private Limited and Others
Delhi High Court · (2012) 08 DEL CK 0296
Companies Act, 1956 — Section 391, 394
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 99 of 305
High Courts17 Aug 2012Allowed
The Chairman Railway Board And Ors Vs R.K. Verma
Delhi High Court · (2012) 08 DEL CK 0294
High Courts17 Aug 2012
O.P. Dawar Vs State and Another
Delhi High Court · (2012) 4 JCC 2336
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts17 Aug 2012
Champa Sahni Vs Rattan Singh Huf Th. Bhupinder Singh
Delhi High Court · (2012) 7 AD 151
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(a)(g), 14(1)(g), 14(1)(h), 14(2)Evidence Act, 1872 — Section 45
High Courts17 Aug 2012Allowed
Sishpal Singh Vs Mohd. Iliyas and Others
Delhi High Court · (2012) 08 DEL CK 0213
Motor Vehicles Act, 1988 — Section 168
High Courts17 Aug 2012Allowed
Tanuj Verma and Others Vs Raghvendra Singh and Others
Delhi High Court · (2012) 08 DEL CK 0212
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii), 149(2)(a)(ii), 158(6)Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts17 Aug 2012Dismissed
Naresh Kumar and Suresh Kumar Vs Mahesh Chand and Sons. (Huf)
Delhi High Court · (2012) 08 DEL CK 0207
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)Evidence Act, 1872 — Section 116
High Courts17 Aug 2012
Haryana Financial Corporation Vs Sneh Contracts Pvt. Ltd and Others
Delhi High Court · (2012) 08 DEL CK 0198
State Financial Corporations Act, 1951 — Section 29
High Courts17 Aug 2012Dismissed
Rajesh Vs Himalayan Times Pvt. Ltd. and Another
Delhi High Court · (2012) 08 DEL CK 0170
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts17 Aug 2012Dismissed
Dinesh Tiwari @ Raju Vs State
Delhi High Court · (2012) 08 DEL CK 0106
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 311, 313Evidence Act, 1872 — Section 134
High Courts17 Aug 2012
Parashar Estate Pvt. Ltd. Vs Parashar Realty Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0104
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts17 Aug 2012
Satkar Fin Cap Ltd., SM Entrepreneur India Pvt. Ltd. and Smart Tradeline Pvt. Ltd. Vs Pride Residency Pvt. Ltd.
Delhi High Court · (2012) 111 CLA 221
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts17 Aug 2012
National Insurance Co. Ltd Vs Paru Devi and Others
Delhi High Court · (2012) 08 DEL CK 0077
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 163A, 166
High Courts17 Aug 2012
United India Insurance Company Ltd. Vs Sh. Om Prakash and Others
Delhi High Court · (2012) 08 DEL CK 0070
High Courts17 Aug 2012
Harish Chander Vs New India Assurance CO. and Others
Delhi High Court · (2012) 08 DEL CK 0046
High Courts17 Aug 2012
CIT Vs State Trading Corporation Ltd.
Delhi High Court · (2012) 08 DEL CK 0035
Income Tax Act, 1961 — Section 14A
High Courts17 Aug 2012
Paramjit Kaur Vs Sukhchain @ Gora Singh and Anr
Delhi High Court · (2012) 08 DEL CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 166
High Courts17 Aug 2012Allowed
Mohd. Arif Vs State
Delhi High Court · (2012) 08 DEL CK 0016
Penal Code, 1860 (IPC) — Section 34, 392, 395, 397
High Courts16 Aug 2012Dismissed
A. Ganpathy Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0504
Constitution of India, 1950 — Article 136