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Delhi High Court judgments, 2012

6,099 judgments · page 101 of 305

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High Courts16 Aug 2012

Metal Mining India Pvt. Ltd. Vs UOI and Another

Delhi High Court · (2012) 08 DEL CK 0126

Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(1), 30
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High Courts16 Aug 2012

D.T.C Vs Jagdish Prasad

Delhi High Court · (2012) 135 FLR 625 : (2012) LLR 1016

Industrial Disputes Act, 1947 — Section 33(2)(b)
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High Courts16 Aug 2012

EX Const. Ram Niwas Vs UOI and Others

Delhi High Court · (2012) 08 DEL CK 0105

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High Courts16 Aug 2012Allowed

Const. Mukesh Chand Vs Lt. Governor of Rajasthan and Others

Delhi High Court · (2012) 08 DEL CK 0099

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High Courts16 Aug 2012Allowed

Noor Jahan @ Haseena and Others Vs State NCT of Delhi

Delhi High Court · (2013) 2 JCC 896

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2Penal Code, 1860 (IPC) — Section 302
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High Courts16 Aug 2012

Sunil Kumar Vs M/s Stock Guru India Ltd. and Others

Delhi High Court · (2012) 08 DEL CK 0026

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
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High Courts14 Aug 2012Dismissed

NETAPP B V Vs The Authority For Advance Rulings and Others

Delhi High Court · (2013) 357 ITR 102 : (2013) 213 TAXMAN 427

Income Tax Act, 1961 — Section 139, 139(1), 142(1), 143(2), 143(3)
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High Courts14 Aug 2012Allowed

KSL and Industries Ltd. Vs National Textiles Corporation Ltd.

Delhi High Court · (2012) 3 ARBLR 470

Arbitration and Conciliation Act, 1996 — Section 9, 9(ii)(e)Constitution of India, 1950 — Article 12, 14, 226, 32Contract Act, 1872 — Section 51, 52, 62, 63
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High Courts14 Aug 2012Dismissed

Rama Devi Vs UOI and Others

Delhi High Court · (2012) 08 DEL CK 0493

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High Courts14 Aug 2012Disposed Off

Shri Mahendra Kumr Mahajan Vs ICAI and Another

Delhi High Court · (2012) 08 DEL CK 0482

Chartered Accountants Act, 1949 — Section 21(B)
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High Courts14 Aug 2012Allowed

Sheila Gupta Vs State

Delhi High Court · (2012) 08 DEL CK 0480

Penal Code, 1860 (IPC) — Section 156(3), 405, 406
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High Courts14 Aug 2012Disposed Off

Sunil Kumar Sharma Vs Union of India and Others

Delhi High Court · (2012) 08 DEL CK 0427

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High Courts14 Aug 2012Dismissed

Oriental Insurance Company Ltd. Vs B.S. Bhargav and Others

Delhi High Court · (2013) 1 ACC 608 : (2013) ACJ 786

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
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High Courts14 Aug 2012Allowed

IFFCO Tokio General Insurance Co. Ltd. Vs Babita and Others

Delhi High Court · (2012) 6 ILR Delhi 206

Motor Vehicles Act, 1988 — Section 140, 163A, 166
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High Courts14 Aug 2012Dismissed

Mr. Chetan Dayal Vs Mrs. Aruna Malhotra and Others

Delhi High Court · (2012) 08 DEL CK 0362

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 151Succession Act, 1925 — Section 213, 213(1), 299, 57, 57(a)
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High Courts14 Aug 2012Allowed

Prion Enterprises Vs Commissioner of Customs

Delhi High Court · (2012) 285 ELT 503

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High Courts14 Aug 2012Dismissed

Ex. Constable Narender Bahadur Singh Vs UOI and Others

Delhi High Court · (2012) 08 DEL CK 0301

Border Security Force Act, 1968 — Section 41(e), 46, 74(2)Penal Code, 1860 (IPC) — Section 420
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High Courts14 Aug 2012

New India Assurance Co. Ltd. Vs Mohinder Singh and Others

Delhi High Court · (2012) 08 DEL CK 0175

Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii), 181, 4Penal Code, 1860 (IPC) — Section 279, 338
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High Courts14 Aug 2012Dismissed

Superior Exim Pvt. Ltd. Vs Sitar Ram Goel, Veena Associates and Urmil Arora and Another

Delhi High Court · (2012) 08 DEL CK 0153

Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(1)(e), 2(e), 22
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High Courts14 Aug 2012

P.C. Yadav Vs Uoi and Others

Delhi High Court · (2012) 08 DEL CK 0094

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