High Courts14 Aug 2012Dismissed
Ex Cook R.N.Sharma Vs Uoi and Others
Delhi High Court · (2012) 08 DEL CK 0093
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 102 of 305
High Courts14 Aug 2012
Union of India and Others Vs Chander Narayan Joshi
Delhi High Court · (2012) 08 DEL CK 0067
High Courts13 Aug 2012Dismissed
Raj Kumari Garg Vs S.M. Ezaz and Others
Delhi High Court · (2012) 132 DRJ 108
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11, Order 7 Rule 14, Order 7 Rule 7, 35AIncome Tax Act, 1961 — Section 230A(1)Limitation Act, 1963 — Section 24, 3, 4
High Courts13 Aug 2012Dismissed
Kishore Guleria Vs Director of Education and Others
Delhi High Court · (2012) 7 AD 158
Delhi School Education Act, 1973 — Section 8
High Courts13 Aug 2012Dismissed
Mohd. Hanif Vs State
Delhi High Court · (2012) 08 DEL CK 0450
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114, 25, 26Penal Code, 1860 (IPC) — Section 106, 302, 34, 364
High Courts13 Aug 2012Dismissed
Rash Bihari Pandey Vs Uoi and Others
Delhi High Court · (2012) 08 DEL CK 0426
Penal Code, 1860 (IPC) — Section 149, 302
High Courts13 Aug 2012Disposed Off
Sachidananda Samal and Others Vs Sree Neelachal Seva Sangha, Delhi and Others
Delhi High Court · (2012) 08 DEL CK 0425
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4Constitution of India, 1950 — Article 7Representation of the People Act, 1951 — Section 19, 27(5), 62
High Courts13 Aug 2012Disposed Off
Throw Ball Federation of India Vs UOI
Delhi High Court · (2012) 08 DEL CK 0380
High Courts13 Aug 2012Disposed Off
Mauvari Nagamani Vs M/s AJS Builders (Pvt.) Ltd.
Delhi High Court · (2012) 08 DEL CK 0370
High Courts13 Aug 2012Allowed
Dev Nanden Singh Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0186
High Courts13 Aug 2012Allowed
Syndicate Bank Vs R.K. Rohilla (Since Deceased) Through L.Rs.
Delhi High Court · (2012) 194 DLT 123 : (2012) 4 LLJ 79
High Courts13 Aug 2012
Times of Money Limited Vs Remithome Corporation and Another
Delhi High Court · (2012) 193 DLT 30 : (2012) 52 PTC 236
Arbitration and Conciliation Act, 1996 — Section 31, 34, 7Civil Procedure Code, 1908 (CPC) — Section 15, 151, 16, 17, 18Limitation Act, 1963 — Section 14
High Courts13 Aug 2012
Parmod Dhawan Vs Mes Builders Association of India (Regd) and Others
Delhi High Court · (2012) 08 DEL CK 0163
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Aug 2012
Kaushal Singh Vs State NCT of Delhi
Delhi High Court · (2012) 194 DLT 342
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Evidence Act, 1872 — Section 106, 8Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts13 Aug 2012
Narender Gupta Huf Vs Vigneshwara Developwell Pvt. Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0159
High Courts13 Aug 2012Dismissed
Suman Singh Vs Vinod Kumar
Delhi High Court · (2012) 08 DEL CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts13 Aug 2012Dismissed
Sunil Kapoor Vs Parul Kapoor
Delhi High Court · (2012) 08 DEL CK 0154
Guardians and Wards Act, 1890 — Section 25
High Courts13 Aug 2012
Meeta Aggarwal and Others Vs Mukesh Bhatnagar and Others
Delhi High Court · (2012) 08 DEL CK 0141
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts13 Aug 2012Dismissed
Jay Ram Singh Vs State
Delhi High Court · (2012) 3 JCC 2098
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376