High Courts16 Aug 2012Dismissed
Nalwa Sons Investment Ltd. and Another Vs Delhi Development Authority
Delhi High Court · (2012) 08 DEL CK 0497
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 100 of 305
High Courts16 Aug 2012Dismissed
Kishan Lal and Others Vs Abdul Rehman and Others
Delhi High Court · (2012) 08 DEL CK 0490
High Courts16 Aug 2012Dismissed
Surjit Singh and Ors Vs Ekta Gulati and Ors
Delhi High Court · (2012) 08 DEL CK 0484
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts16 Aug 2012Allowed
Ranjana Khurana Vs Mahender Singh and Others
Delhi High Court · (2012) 08 DEL CK 0468
Motor Vehicles Act, 1988 — Section 168
High Courts16 Aug 2012Dismissed
Surjit Singh and Others Vs Ekta Gulati and Others
Delhi High Court · (2012) 08 DEL CK 0457
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts16 Aug 2012Dismissed
Pocket B. Mig Flats Welfare Association Vs DDA and Another
Delhi High Court · (2012) 08 DEL CK 0448
High Courts16 Aug 2012Dismissed
Director of Income Tax Vs Foundation of Ophthalmic and Optometry Research Education Centre
Delhi High Court · (2012) 254 CTR 133 : (2013) 355 ITR 361 : (2012) 210 TAXMAN 36
Income Tax Act, 1961 — Section 11, 12, 12A, 12AA, 12AA(1)(B)
High Courts16 Aug 2012Dismissed
Enforcement Directorate Vs Nemi Chand Jain@ Chandraswami
Delhi High Court · (2012) 4 JCC 2406
Civil Procedure Code, 1908 (CPC) — Section 132Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Regulation Act, 1973 — Section 40, 56
High Courts16 Aug 2012Allowed
Sunair Hotels Ltd. Vs B.C. Gupta and Others
Delhi High Court · (2013) 1 AD 293 : (2012) 110 CLA 220 : (2012) 174 CompCas 477
Companies Act, 1956 — Section 108, 111A, 397, 398, 399
High Courts16 Aug 2012Dismissed
EX-HC/DVR Ram Saran Yadav Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0360
Penal Code, 1860 (IPC) — Section 279
High Courts16 Aug 2012Dismissed
EX. Const. Kalu Ram Vs UOI
Delhi High Court · (2013) LabIC 6
Border Security Force Act, 1968 — Section 117(2), 40Constitution of India, 1950 — Article 226, 227
High Courts16 Aug 2012Allowed
Ram Murti Devi Vs Pramod Kumar Gupta and Others
Delhi High Court · (2012) 08 DEL CK 0290
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 10, 6, 9
High Courts16 Aug 2012Dismissed
Roop Ram Kundu Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0231
High Courts16 Aug 2012Dismissed
Bharat Kumar Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0230
High Courts16 Aug 2012Dismissed
Ramesh Jaiswal Vs Semjeet Singh Brar and Others
Delhi High Court · (2012) 131 DRJ 479 : (2012) 6 ILR Delhi 212
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(b), 195(1)(b)(i), 195(b)(i), 340Government of India Act, 1935 — Section 107, 108, 6(3)Penal Code, 1860 (IPC) — Section 193, 193, 194, 195, 196
High Courts16 Aug 2012Dismissed
Babu Lal and Others Vs Kailash Chand
Delhi High Court · (2012) 08 DEL CK 0225
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(e), 14(2), 15(1)Evidence Act, 1872 — Section 114(e)
High Courts16 Aug 2012
Konega International Pvt. Ltd. Vs Shyam Goyal
Delhi High Court · (2012) 08 DEL CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts16 Aug 2012
Bhagirath Choudri (Deceased) Through Lr. Vs Delhi Development Authority
Delhi High Court · (2012) 9 AD 443 : (2012) 192 DLT 486
High Courts16 Aug 2012Dismissed
Suresh Chand Gupta Vs M.C.D. and Others
Delhi High Court · (2012) 08 DEL CK 0178