High Courts08 Aug 2012Allowed
Nav Durga Associates Vs Union of India and Others Endow Power Battery Vs Union of India and Another
Delhi High Court · (2013) 287 ELT 19
Customs Tariff Act, 1975 — Section 9A
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 104 of 305
High Courts08 Aug 2012Allowed
Tecpro Trema Ltd. and Tecpro Systems Limited Vs Ambika Projects (India) Private Limited
Delhi High Court · (2012) 08 DEL CK 0489
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts08 Aug 2012Allowed
In Re: Paragon Healthcare Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0460
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts08 Aug 2012Disposed Off
Sandeep Vs State
Delhi High Court · (2012) 8 AD 702
Criminal Procedure Code, 1973 (CrPC) — Section 164, 428Penal Code, 1860 (IPC) — Section 361, 363, 375, 376
High Courts08 Aug 2012Disposed Off
Sanjay Jain Vs J.K. Transformers and Switch Gears and Anr
Delhi High Court · (2012) 08 DEL CK 0322
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3, 151
High Courts08 Aug 2012
Economic Transport Organization Ltd. and Others Vs Mohan Investment and Properties (I) Ltd. and Others
Delhi High Court · (2012) 7 AD 393
Companies Act, 1956 — Section 18Constitution of India, 1950 — Article 227
High Courts08 Aug 2012Dismissed
M/s. Red Zebra Gift Promotion Pvt. Ltd. and Another Vs Pournavi Events Pvt. Ltd.
Delhi High Court · (2012) 08 DEL CK 0171
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts08 Aug 2012
New India Assurance Co. Ltd. Vs Bharat Singh @ Bharat Kumar @ Bharat Kumar Bilwal and Others
Delhi High Court · (2012) 08 DEL CK 0168
High Courts08 Aug 2012Allowed
Naresh Kumar Vs CISF Thru'' The Director General, CISF and Others
Delhi High Court · (2012) 08 DEL CK 0162
Penal Code, 1860 (IPC) — Section 323, 324, 325, 34
High Courts08 Aug 2012
Shri Sushil Jain Vs Shri Meharban Singh and Others
Delhi High Court · (2012) 131 DRJ 421 : (2012) 6 ILR Delhi 186
Contract Act, 1872 — Section 73Specific Relief Act, 1963 — Section 12, 12(1), 16(c), 20, 20(3)
High Courts08 Aug 2012
Puneet Rao Vs Hindustan Petroleum Corporation Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0147
Constitution of India, 1950 — Article 226
High Courts08 Aug 2012
Sh. Sukhbir Singh Vs Delhi Transport Corporation
Delhi High Court · (2012) 9 AD 574 : (2012) 4 LLJ 227
Constitution of India, 1950 — Article 226, 227, 38, 39A, 43Industrial Disputes Act, 1947 — Section 25F
High Courts08 Aug 2012Allowed
State Vs Naveen Chander Upadhyaya
Delhi High Court · (2012) 7 AD 3
Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 419, 420, 468, 471
High Courts08 Aug 2012Dismissed
Naraina Jan Kalyan Sudhar Sangthan (Regd.) Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0100
High Courts08 Aug 2012Allowed
Ms.Neetu Mishra Vs Uoi and Others
Delhi High Court · (2012) 08 DEL CK 0096
Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 504
High Courts08 Aug 2012Allowed
Shree Rishabh Vihar Cooperative House Building Society Ltd. Vs Salil Richariya and Ors
Delhi High Court · (2012) 191 DLT 743 : (2012) 131 DRJ 364 : (2012) 6 ILR Delhi 163
Competition Act, 2002 — Section 19, 26, 26(1)Delhi Co-operative Societies Act, 1972 — Section 26(1), 26(2), 55, 55(1), 59
High Courts07 Aug 2012Allowed
Sukhvinder Kaur and Others Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2012) 08 DEL CK 0516
High Courts07 Aug 2012Allowed
Gulam Nabi Bhat Vs Md. Arman Ali and Others
Delhi High Court · (2012) 08 DEL CK 0515
Motor Vehicles Act, 1988 — Section 166
High Courts07 Aug 2012Allowed
The New India Assurance Co. Ltd. Vs Kumud Devi and Others
Delhi High Court · (2012) 08 DEL CK 0514
Motor Vehicles Act, 1988 — Section 149, 149(2), 163A, 166
High Courts07 Aug 2012Allowed
Ravinder Kumar Vs Pradeep Kumar and Others
Delhi High Court · (2012) 08 DEL CK 0513
Motor Vehicles Act, 1988 — Section 166