High Courts06 Aug 2012Dismissed

Union of India and Another Vs Satish Kumar Mehta

Delhi High Court · (2012) 08 DEL CK 0435

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 2 Rule 2, 80Delhi Development Act, 1957 — Section 29(2)Delhi Rent Control Act, 1958 — Section 14(1)(k)