High Courts07 Aug 2012Dismissed

Dr. Jagdish Bansal Vs Shiv Kumar Pal and Others

Delhi High Court · (2012) 08 DEL CK 0487

Arbitration and Conciliation Act, 1996 — Section 34Benami Transactions (Prohibition) Act, 1988 — Section 3, 4, 4(3), 4(3)(b), 5Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 6 Rule 17, Order 7 Rule 11
High Courts07 Aug 2012Allowed

CIT Vs Anil Kumar Bhatia

Delhi High Court · (2012) 9 AD 428 : (2012) 192 DLT 452 : (2013) 352 ITR 493 : (2012) 211 TAXMAN 453

Income Tax Act, 1961 — Section 129, 132, 132A, 132B, 139
High Courts07 Aug 2012Disposed Off

State Vs Nanhe Babu

Delhi High Court · (2012) 3 JCC 2101

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324