COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 107 of 305

High Courts06 Aug 2012Dismissed

Ajay Jain and Another Vs Rajat Sharma

Delhi High Court · (2013) 2 RCR(Rent) 83

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(a), 14(2), 15(1), 27Evidence Act, 1872 — Section 116

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High Courts06 Aug 2012Dismissed

Rena Verma Vs Veena Gupta

Delhi High Court · (2012) 08 DEL CK 0308

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, 151, 37Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 25B

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High Courts06 Aug 2012Allowed

Ex. Sweeper Ramvir Singh Vs UOI and Another

Delhi High Court · (2012) 08 DEL CK 0305

Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 504

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High Courts06 Aug 2012Disposed Off

Mahavir Vats Vs Kendriya Vidyalala Sangathan (HQ)-KVS and Another

Delhi High Court · (2012) 08 DEL CK 0281

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High Courts06 Aug 2012Dismissed

Ashwani Kumar Vs Oriental Insurance Co. Ltd. and Others

Delhi High Court · (2013) 6 ALLMR 1

Motor Vehicles Act, 1988 — Section 121, 123, 123(1), 149(2), 149(2)

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High Courts06 Aug 2012Dismissed

N.K. Mudgal Vs Jai Prakash and Others N.K. Mudgal Vs Jai Prakash Gupta and Others

Delhi High Court · (2012) 08 DEL CK 0277

Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 166

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High Courts06 Aug 2012Dismissed

Abdul Qadir Vs Smt. Prakash Rani Bhalla

Delhi High Court · (2012) 08 DEL CK 0273

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8), 44

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High Courts06 Aug 2012Dismissed

Pradeep Kumar Tyagi and Others Vs Smt. Bimla Tyagi

Delhi High Court · (2012) 7 AD 71

Delhi Rent Control Act, 1958 — Section 25B, 25B(8)

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High Courts06 Aug 2012Dismissed

Dr. Prem Bhatnagar Thru''s LRS Vs Ravi Mohan Bhatnagar and Others

Delhi High Court · (2012) 7 AD 442 : AIR 2013 Delhi 20

Hindu Succession Act, 1956 — Section 4, 8

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High Courts06 Aug 2012

ICICI Lombard General Insurance Co. Ltd. Vs Monu and Others

Delhi High Court · (2012) 08 DEL CK 0165

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High Courts06 Aug 2012Allowed

Saheedan and Others Vs M/S Ahuja Goods Carriers Pvt. Ltd. and Others

Delhi High Court · (2012) 08 DEL CK 0142

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High Courts06 Aug 2012Dismissed

Ex. Const. Subhash Chand Verma Vs U.O.I. and Others

Delhi High Court · (2012) 08 DEL CK 0119

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High Courts06 Aug 2012

National Insurance Company Ltd. Vs Krishna and Others

Delhi High Court · (2012) 193 DLT 54

Evidence Act, 1872 — Section 63, 65, 66, 74Motor Vehicles Act, 1988 — Section 145, 145(1), 146, 147, 147(1)

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High Courts06 Aug 2012Dismissed

Pawan Kumar and Others Vs Sant Lal and Another

Delhi High Court · (2012) 08 DEL CK 0117

Constitution of India, 1950 — Article 141, 227Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 14A, 14B, 14C

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High Courts06 Aug 2012Dismissed

Rattan Studio Vs Ms. Raju Rani Jain

Delhi High Court · (2012) 08 DEL CK 0116

Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 25B

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High Courts06 Aug 2012Allowed

Attar Singh Vs Tahoora Khwaja

Delhi High Court · (2012) 131 DRJ 486

Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 25B, 25B(8)

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High Courts06 Aug 2012

Pustak Mahal Publishers Vs Hardwari Lal Sharma

Delhi High Court · (2013) LLR 204

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 101Industrial Disputes Act, 1947 — Section 2(s)

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High Courts06 Aug 2012

Gravure Cils India P. Ltd. Vs Intergraph Technologies India P. Ltd.

Delhi High Court · (2012) 08 DEL CK 0073

Companies Act, 1956 — Section 481

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High Courts06 Aug 2012

Federation of Indian Chambers of Commerce and Industry Vs UOI and Others

Delhi High Court · (2013) 289 ELT 438

Customs Act, 1962 — Section 129DD, 25(1)

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High Courts06 Aug 2012Dismissed

Girraj Vs State N.C.T. of Delhi and Others

Delhi High Court · (2012) 6 AD 393 : (2012) 4 JCC 2292

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 154, 154(3), 156(3)

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