High Courts06 Aug 2012Dismissed
Super House Leathers Ltd. Vs Rana Pratap Singh and Another
Delhi High Court · (2012) 08 DEL CK 0056
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 108 of 305
High Courts06 Aug 2012Dismissed
Dr. Prem Bhatnagar Thru''s LRs. Vs Ravi Mohan Bhatnagar and Others
Delhi High Court · (2012) 7 AD 442 : AIR 2013 Delhi 20
Hindu Succession Act, 1956 — Section 4, 8
High Courts06 Aug 2012Dismissed
Puneet Jain Vs SEBI and Another
Delhi High Court · (2012) 9 AD 606 : (2012) 4 JCC 2695
Criminal Procedure Code, 1973 (CrPC) — Section 482Securities and Exchange Board of India Act, 1992 — Section 24(1), 27
High Courts06 Aug 2012Allowed
Amarchand Jain Vs M/s Dewan Sales Corporation
Delhi High Court · (2012) 08 DEL CK 0024
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(b), 25B, 25B(8)
High Courts06 Aug 2012Allowed
Shiv Charan Lal Sharma Vs UOI and Others
Delhi High Court · (2012) 131 DRJ 326
Constitution of India, 1950 — Article 217Control Of National Highways (land And Traffic) Act, 2002 — Section 5, 5(1), 7
High Courts06 Aug 2012Dismissed
Arunima Gupta and Another Vs University of Delhi and Others
Delhi High Court · (2012) 08 DEL CK 0020
Constitution of India, 1950 — Article 226
High Courts05 Aug 2012Allowed
Raj Kumar Vs UOI and Others
Delhi High Court · (2013) 1 JCC 691
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(3)Constitution of India, 1950 — Article 21, 22, 22(5)Customs Act, 1962 — Section 111(1), 111(m), 132, 135, 135(1)(a)
High Courts03 Aug 2012Dismissed
Costa and Company Pvt. Ltd. Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0531
Trade Marks Act, 1999 — Section 125(2), 47, 57, 91, 92
High Courts03 Aug 2012Disposed Off
Sh. Kailash Newar and Another Vs Sh. Satish Newar and Another
Delhi High Court · (2012) 132 DRJ 460 : (2012) 131 DRJ 500 : (2012) 6 ILR Delhi 748
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 11(d)Limitation Act, 1963 — Section 18Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts03 Aug 2012Dismissed
Divine United Organisation Vs The Govt. of Nct of Delhi and Another
Delhi High Court · (2012) 08 DEL CK 0527
Delhi Land Reforms Act, 1954 — Section 86A
High Courts03 Aug 2012Allowed
Sanjay Vs Suresh Chand and Others
Delhi High Court · (2012) 7 AD 51
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii), 166
High Courts03 Aug 2012Dismissed
Suman Sarkar Vs State and Others
Delhi High Court · (2013) 2 JCC 1086
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 427, 442, 451
High Courts03 Aug 2012Dismissed
Bharat Bhandari and Another Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 194 DLT 455
Criminal Procedure Code, 1973 (CrPC) — Section 313, 41Evidence Act, 1872 — Section 114, 114(a), 27, 45Penal Code, 1860 (IPC) — Section 302, 34, 392, 41, 411
High Courts03 Aug 2012Dismissed
Ram Gopal and Others Vs Ram Charan Aggarwal
Delhi High Court · (2012) 131 DRJ 512 : (2012) 6 ILR Delhi 769
High Courts03 Aug 2012Dismissed
Hindustan Domestic Oil and Gas Co. (Bombay) Limited and Others Vs State and Another
Delhi High Court · (2012) 4 JCC 2310
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 192, 200, 202
High Courts03 Aug 2012Allowed
Rama Devi and Another Vs Deepak and Another
Delhi High Court · (2012) 08 DEL CK 0369
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 406, 498A
High Courts03 Aug 2012Dismissed
Oriental Insurance Co. Ltd. Vs Laxmi Yadav and Others
Delhi High Court · (2012) 08 DEL CK 0368
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts03 Aug 2012Dismissed
Commissioner of Police and Others Vs Bhupinder Singh
Delhi High Court · (2012) 08 DEL CK 0330
Criminal Law (Amendment) Act, 2005 — Section 7Penal Code, 1860 (IPC) — Section 147, 148, 186, 308, 325Prevention of Damage to Public Property Act, 1984 — Section 2, 3, 4
High Courts03 Aug 2012Allowed
Commissioner of Income Tax Vs D.D. Gears Ltd.
Delhi High Court · (2012) 211 TAXMAN 8
Finance Act, 2002 — Section 113Income Tax Act, 1961 — Section 113, 132, 132(3), 132A, 158BC