High Courts01 Aug 2012Allowed
Anil Kumar Vs State Bank of India
Delhi High Court · (2012) 08 DEL CK 0438
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 110 of 305
High Courts01 Aug 2012Allowed
Batliboi Vs Mideast Integrated Steels Ltd.
Delhi High Court · (2012) 08 DEL CK 0424
Companies Act, 1956 — Section 391, 393, 394
High Courts01 Aug 2012Dismissed
Arjun Singh Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0323
High Courts01 Aug 2012Allowed
Raj Kumar Gupta Vs Girish Bansal and Another
Delhi High Court · (2012) 7 AD 1
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 41 Rule 1, 114, 151Constitution of India, 1950 — Article 227
High Courts01 Aug 2012
Court on its Own Motion Vs Union of India and Another
Delhi High Court · (2012) 08 DEL CK 0263
Companies Act, 1956 — Section 433, 434, 435, 436, 437
High Courts01 Aug 2012
Aditya Chandershekhar Pandit and Others Vs State of NCT of Delhi and Another
Delhi High Court · (2012) 131 DRJ 578 : (2012) 3 JCC 2112
Civil Procedure Code, 1908 (CPC) — Section 89Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts01 Aug 2012
Shri L.M. Khosla Vs Thai Airways International Public Company Limited and Another
Delhi High Court · (2012) 08 DEL CK 0148
Civil Procedure Code, 1908 (CPC) — Section 85Constitution of India, 1950 — Article 12, 14Contract Act, 1872 — Section 73
High Courts01 Aug 2012Dismissed
S.I./G.D. Talib Hussain Vs UOI and Others
Delhi High Court · (2012) 08 DEL CK 0146
High Courts01 Aug 2012Allowed
M/s S.N. Mohanty and Another Vs Union of India and Others
Delhi High Court · (2012) 08 DEL CK 0113
Environment (Protection) Act, 1986 — Section 3(1), 3(2)(v), 3(3)
High Courts01 Aug 2012Dismissed
Sanjeet Singh Vs Director General, Bsf and Others
Delhi High Court · (2012) 08 DEL CK 0097
High Courts01 Aug 2012Dismissed
Dinesh Rai Vs State of NCT of Delhi and Others
Delhi High Court · (2012) 08 DEL CK 0081
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 380
High Courts01 Aug 2012Dismissed
Mohd. Ismail Vs Abul Kalam Azad Islamic Awakening Centre
Delhi High Court · (2012) 08 DEL CK 0074
Industrial Disputes Act, 1947 — Section 10, 11(1), 11(3), 33
High Courts01 Aug 2012
Satyawir Singh and Others Vs Union of India and Ors
Delhi High Court · (2012) 08 DEL CK 0069
High Courts01 Aug 2012
Bhama Rani and Others Vs National Insurance Co. Ltd.
Delhi High Court · (2012) 08 DEL CK 0062
High Courts01 Aug 2012
New India Assurance Co. Ltd. Vs Parkasho Devi and Ors
Delhi High Court · (2012) 08 DEL CK 0061
High Courts01 Aug 2012
Bajaj Allianz General Insurance Co. Ltd. Vs Poonam Arora and Others
Delhi High Court · (2012) 08 DEL CK 0060
High Courts01 Aug 2012Dismissed
Daya Shankar Ojha Vs UOI and ORS
Delhi High Court · (2012) 08 DEL CK 0038
Army Act, 1950 — Section 21, 4Constitution of India, 1950 — Article 226, 33
High Courts01 Aug 2012Dismissed
Satpal Vs UOI
Delhi High Court · (2013) LabIC 331
Evidence Act, 1872 — Section 32
High Courts31 Jul 2012Allowed
Sudhir Kumar Vs State of Delhi
Delhi High Court · (2012) 7 AD 128 : (2012) 3 JCC 2089
Penal Code, 1860 (IPC) — Section 161, 302, 498A
High Courts31 Jul 2012Dismissed
Shri Pramod Kumar Jain Vs Municipal Corporation of Delhi
Delhi High Court · (2012) 07 DEL CK 0624
Delhi Municipal Corporation Act, 1957 — Section 109, 109(2), 113, 113(1)(a), 113(3)