COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 111 of 305

High Courts31 Jul 2012Dismissed

NTPC Limited Vs Marathon Electric Motors India Ltd.

Delhi High Court · (2012) 194 DLT 404

Arbitration and Conciliation Act, 1996 — Section 28(3), 31(1)(b), 31(3), 33, 33(1)Civil Procedure Code, 1908 (CPC) — Section 151, 152

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High Courts31 Jul 2012Allowed

R.K. Gupta Vs National Building Construction Corporation and Another

Delhi High Court · (2012) LLR 1131

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7 I(1), 7A, 7B(1), 7L(2), 7L(2)

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High Courts31 Jul 2012Disposed Off

Smt. Sudesh Madhok and Another Vs M/s. Lunar Diamonds Limited and Others

Delhi High Court · (2012) 10 AD 99 : (2012) 4 BC 244

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 145Registration Act, 1908 — Section 17(1)(b)

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High Courts31 Jul 2012Dismissed

CIT Vs H A Management Consultants Pvt Ltd.

Delhi High Court · (2012) 07 DEL CK 0608

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High Courts31 Jul 2012Allowed

Himanshu @Vicky Vs N.C.T. of Delhi and Others

Delhi High Court · (2012) 07 DEL CK 0607

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 315, 498A

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High Courts31 Jul 2012Allowed

Cholamandalam Investment and Finance Co Ltd. Vs Sunita and Others

Delhi High Court · (2012) 07 DEL CK 0529

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High Courts31 Jul 2012Dismissed

Delhi Transport Corporation Vs Ramesh Chand

Delhi High Court · (2012) 07 DEL CK 0485

Industrial Disputes Act, 1947 — Section 10, 33, 33(2)(b)

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High Courts31 Jul 2012Dismissed

Dr. Ashwani Goyal Vs Union of India and Another

Delhi High Court · (2012) 07 DEL CK 0378

Bureau of Indian Standards Act, 1986 — Section 3Constitution of India, 1950 — Article 14, 19(1), 19(1)(g), 249, 250Dentists Act, 1948 — Section 3

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High Courts31 Jul 2012Allowed

Prabhawati and Others Vs New India Assurancec Co. Ltd. and Others

Delhi High Court · (2012) 07 DEL CK 0344

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High Courts31 Jul 2012

Airport Authority of India Vs Ram Gopal and Others

Delhi High Court · (2012) 07 DEL CK 0341

Criminal Procedure Code, 1973 (CrPC) — Section 195, 196, 340Industrial Disputes Act, 1947 — Section 17B

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High Courts31 Jul 2012

Manoj Jain Vs Smt. Krishna Jain and Others

Delhi High Court · (2012) 07 DEL CK 0337

Hindu Succession Act, 1956 — Section 6, 6(1)

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High Courts31 Jul 2012Allowed

Continental Carbon India Ltd. Vs Modi Rubber Ltd.

Delhi High Court · (2012) 131 DRJ 294

Banking Regulation Act, 1949 — Section 45(5)Companies Act, 1956 — Section 391, 391(2), 529AConstitution of India, 1950 — Article 300A

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High Courts31 Jul 2012Allowed

R.N. Sahni and Another Vs The Financial Commissioner and Others

Delhi High Court · (2012) 192 DLT 313

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42, 7, 8Land Acquisition Act, 1894 — Section 17, 4, 6

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High Courts31 Jul 2012Dismissed

Shivangi Gupta Vs National Law Univeristy Jodhpur and Anr

Delhi High Court · (2012) 07 DEL CK 0139

Contract Act, 1872 — Section 23, 24

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High Courts31 Jul 2012

Delhi Public School Vs Manju

Delhi High Court · (2012) 6 ILR Delhi 738

Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 2(s), 25F

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High Courts31 Jul 2012

ICICI Lombard General Insurance Co Ltd. Vs Laxmi Devi and Others

Delhi High Court · (2012) 07 DEL CK 0033

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Motor Vehicles Act, 1988 — Section 140, 168, 169

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High Courts31 Jul 2012Allowed

Rajesh Kumar and Others Vs Raju and Others

Delhi High Court · (2012) 07 DEL CK 0032

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High Courts30 Jul 2012Dismissed

Commissioner of Police and Another Vs Ajay Kumar Dhama

Delhi High Court · (2012) 192 DLT 383 : (2013) 2 SLJ 46

Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 354

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High Courts30 Jul 2012Disposed Off

Smt. Anita Vs Union of India and Others

Delhi High Court · (2012) 9 AD 472 : (2012) 192 DLT 449

Hindu Marriage Act, 1955 — Section 16

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High Courts30 Jul 2012

Dinesh Kumar Chopra Vs All India Institute of Medical Sciences and Another

Delhi High Court · (2012) 192 DLT 573

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