High Courts30 Jul 2012Allowed
D.P. Singh and Others Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0626
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 112 of 305
High Courts30 Jul 2012Dismissed
M/s Ambica Rubber Industries and Another Vs Rajender Yadav and Another
Delhi High Court · (2012) 07 DEL CK 0606
Industrial Disputes Act, 1947 — Section 25F
High Courts30 Jul 2012Dismissed
Surender Singh Vs Nand Kishore
Delhi High Court · (2012) 07 DEL CK 0605
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts30 Jul 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Kanti Devi and Others National Insurance Co. Ltd. Vs Pratap Singh and Others Future General India Insurance Co. Ltd. Vs Geeta Devi and Others
Delhi High Court · (2012) 6 ILR Delhi 711
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5, 35, 35(A)Criminal Procedure Code, 1973 (CrPC) — Section 195Motor Vehicles Act, 1988 — Section 158(6), 163A, 165, 166, 166
High Courts30 Jul 2012Dismissed
Dev Raj Vs Rajinder Jain
Delhi High Court · (2012) 07 DEL CK 0598
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts30 Jul 2012Dismissed
Ram Kishore Singh Vs UOI and Another
Delhi High Court · (2012) 07 DEL CK 0594
Border Security Force Act, 1968 — Section 19(a)Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts30 Jul 2012Dismissed
Food Corporation of India Vs Brs Panwar
Delhi High Court · (2012) 07 DEL CK 0583
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts30 Jul 2012Allowed
Santosh Vs Ravi Kumar and Others
Delhi High Court · (2012) 07 DEL CK 0531
Motor Vehicles Act, 1988 — Section 133, 166
High Courts30 Jul 2012Allowed
Prem Lata Bhardwaj and Others Vs Sushil Kumar Gupta and Ors
Delhi High Court · (2012) 07 DEL CK 0521
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts30 Jul 2012Disposed Off
Bindra Builders Vs Delhi Development Authority and Another
Delhi High Court · (2012) 3 ARBLR 459 : (2012) 192 DLT 565
Arbitration Act, 1940 — Section 20, 30, 33, 37, 8Contract Act, 1872 — Section 28
High Courts30 Jul 2012Allowed
Randhir Singh Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0454
High Courts30 Jul 2012Dismissed
Flora Exports Vs Impex-Trading GmbH and Another
Delhi High Court · (2012) 3 ARBLR 338
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts30 Jul 2012Allowed
National Insurance Company Ltd. Vs Chander Prabha and Others
Delhi High Court · (2012) 07 DEL CK 0419
Evidence Act, 1872 — Section 114(g), 149(2)(a)(ii)Motor Vehicles Act, 1988 — Section 149(2)
High Courts30 Jul 2012
Suraj Verma Vs Sangeeta Chhabra and Others
Delhi High Court · (2012) 132 DRJ 134
Motor Vehicles Act, 1988 — Section 168
High Courts30 Jul 2012Dismissed
Vijay Prakash Verma Vs H.L. Srivastva (Since Deceased) Through His LRs.
Delhi High Court · (2012) 07 DEL CK 0350
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 19, 49Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts30 Jul 2012
EX.HC/DVR. Mahipal Singh Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0336
High Courts30 Jul 2012Dismissed
CT/GD Anwar Khan Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0335
High Courts30 Jul 2012Dismissed
Smt. Sunita Sinha Vs M/s. Leela Builders Pvt. Ltd. and Others
Delhi High Court · (2012) 07 DEL CK 0334
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Delhi High Court Act, 1966 — Section 10Transfer of Property Act, 1882 — Section 53A
High Courts30 Jul 2012Dismissed
Laxman Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 07 DEL CK 0332
High Courts30 Jul 2012
Om Prakash Vs Netaji Subhash Institute of Technology and Others
Delhi High Court · (2012) 07 DEL CK 0328