High Courts30 Jul 2012Dismissed
Chander Singh Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0327
Factories Act, 1948 — Section 46
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 113 of 305
High Courts30 Jul 2012
Pearey Lal and Sons Pvt Ltd. Vs Punjab National Bank and Another
Delhi High Court · (2012) 10 AD 474 : (2012) 131 DRJ 647
Banking Regulation Act, 1949 — Section 9Delhi Rent Control Act, 1958 — Section 3
High Courts30 Jul 2012Dismissed
Airports Authority of India Vs Ashok Kumar Malhotra
Delhi High Court · (2012) 07 DEL CK 0220
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
High Courts30 Jul 2012
New India Assurance Co. Ltd. Vs Smt. Baby and Others Smt. Baby and Others Vs Raju and Another
Delhi High Court · (2012) 07 DEL CK 0216
High Courts30 Jul 2012
Cadila Healthcare Ltd. Vs Aureate Healthcare Pvt. Ltd. and Another
Delhi High Court · (2012) 51 PTC 585
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Drugs and Cosmetics Act, 1940 — Section 17BTrade Marks Act, 1999 — Section 2(1)(h), 2(m), 28, 28(1), 29
High Courts30 Jul 2012
Court on Its Own Motion Vs Govt. of Nct of Delhi and Others SS Sai Baba Om Jee @ SS Omji and Others Vs Shoaib Iqbal and Others
Delhi High Court · (2012) 7 AD 377 : (2012) 131 DRJ 257
Constitution of India, 1950 — Article 25, 26
High Courts30 Jul 2012Disposed Off
Commissioner of Income Tax Vs M/s. DCM Shriram Consolidated Ltd.
Delhi High Court · (2012) 209 TAXMAN 320
Income Tax Act, 1961 — Section 10(2), 271(1)(c), 28
High Courts30 Jul 2012Allowed
CIT Vs M/S. Neelkanth Ispat Udhyog Pvt Ltd.
Delhi High Court · (2012) 07 DEL CK 0120
Income Tax Act, 1961 — Section 115JB, 131, 143(2), 68, 80IC
High Courts30 Jul 2012Allowed
Oriental Insurance CO Ltd. Vs Asha Kalra
Delhi High Court · (2012) 131 DRJ 171
Criminal Procedure Code, 1973 (CrPC) — Section 173Delhi Police Act, 1978 — Section 60Motor Vehicles Act, 1988 — Section 163A, 166, 166(4), 168, 169
High Courts30 Jul 2012Allowed
Neelam Sikka Vs United India Insurance CO. Ltd. and Others
Delhi High Court · (2012) 07 DEL CK 0078
High Courts30 Jul 2012Allowed
Schankar Clearing and Forwarding Vs Commissioner of Customs (Import and General)
Delhi High Court · (2012) 194 ECR 8 : (2012) 283 ELT 349 : (2013) 23 GSTR 114
Customs Act, 1962 — Section 129, 129A
High Courts30 Jul 2012Allowed
Swastik Industrial Powerline Pvt Ltd. Vs Commissioner Trade and Taxes and Others
Delhi High Court · (2012) 193 ECR 439 : (2012) 53 VST 327
Delhi Sales Tax Act, 1975 — Section 20, 20(5), 21, 25(7), 27Delhi Value Added Tax Act, 2004 — Section 106, 76
High Courts30 Jul 2012
Punjab and Sind Bank Vs M/s. Textile Syndicate and Others
Delhi High Court · (2012) 07 DEL CK 0070
Evidence Act, 1872 — Section 47
High Courts30 Jul 2012
Directorate of Eucation Vs Smt. Mahendri and Another
Delhi High Court · (2012) 07 DEL CK 0061
Industrial Disputes Act, 1947 — Section 2(s), 25F
High Courts30 Jul 2012
M/S Midwest Gold Ltd. and Another Vs Union of India and Others
Delhi High Court · (2013) 290 ELT 198
High Courts30 Jul 2012Dismissed
Naresh Kumar Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2012) 07 DEL CK 0023
Administrative Tribunals Act, 1985 — Section 21
High Courts27 Jul 2012Dismissed
M/s Grover International Ltd. Vs Airports Authority of India and Another
Delhi High Court · (2012) 07 DEL CK 0637
Arbitration Act, 1940 — Section 14, 17, 18, 20, 41Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AContempt of Courts Act, 1971 — Section 12, 2(b)
High Courts27 Jul 2012Disposed Off
The Hongkong and Shanghai Banking Corporation Ltd Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0635
Industrial Disputes Act, 1947 — Section 17B
High Courts27 Jul 2012Dismissed
Manju Saxena Vs Staurt Davis and Others
Delhi High Court · (2012) 07 DEL CK 0634
Contempt of Courts Act, 1971 — Section 10, 12Industrial Disputes Act, 1947 — Section 33(C)(1)
High Courts27 Jul 2012Dismissed
Sarabjit Singh Vs Ms. Gurpal Kaur
Delhi High Court · (2013) 196 DLT 326 : (2013) 1 DMC 311 : (2013) 3 RCR(Civil) 125
Advocates Act, 1961 — Section 29, 30Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10A, 151Criminal Procedure Code, 1973 (CrPC) — Section 151, 293, 293(1), 293(4), 294