High Courts27 Jul 2012Dismissed
Aparna Ashram Vs Subh Chintak Kishore and DDA
Delhi High Court · (2012) 07 DEL CK 0167
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 101, Order 21 Rule 97
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 115 of 305
High Courts27 Jul 2012
Reliance General Insurance Company Ltd. Vs Madhu and Others
Delhi High Court · (2012) 07 DEL CK 0127
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(ii)
High Courts27 Jul 2012
State Bank of India and Another Vs Himanshu Kapur
Delhi High Court · (2013) 202 DLT 285
High Courts27 Jul 2012Dismissed
Delhi Development Authority and Others Vs Shri. Shanti Swaroop Goyal and Others
Delhi High Court · (2012) 07 DEL CK 0122
Constitution of India, 1950 — Article 226, 300ADelhi Development Act, 1957 — Section 6Succession Act, 1925 — Section 211, 213, 263, 273, 278
High Courts27 Jul 2012Dismissed
Arun Kumar Sharma Vs Ministry of Road Transport and Highways
Delhi High Court · (2012) 07 DEL CK 0108
High Courts27 Jul 2012Dismissed
Shama Bajaj Vs Rakesh Kumar Gaur and Others
Delhi High Court · (2012) 07 DEL CK 0089
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 34, 100Transfer of Property Act, 1882 — Section 54
High Courts27 Jul 2012Disposed Off
Delhi Chartered Accountants Society (Regd.) Vs Union of India
Delhi High Court · (2013) 31 STR 429
High Courts26 Jul 2012Disposed Off
Bhupinder Kumar Jain DECD Through Lrs and Others Vs Raj Kumari Jain and Others
Delhi High Court · (2012) 6 AD 427
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts26 Jul 2012Disposed Off
Sh. Prem Prakash Vs Smt. Champa Devi and Others
Delhi High Court · (2012) 07 DEL CK 0610
Transfer of Property Act, 1882 — Section 9
High Courts26 Jul 2012Disposed Off
Pramod Gupta Vs M/s Romesh Power Product Pvt. Ltd. and Another
Delhi High Court · (2012) 07 DEL CK 0602
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 20(c)Sales of Goods Act, 1930 — Section 23, 39(1)
High Courts26 Jul 2012Dismissed
University of Delhi Vs Om Prakash and Another
Delhi High Court · (2012) 07 DEL CK 0600
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 33C
High Courts26 Jul 2012Dismissed
Uma Sharma Vs Yashpal Bhanot and Others
Delhi High Court · (2012) 07 DEL CK 0492
High Courts26 Jul 2012Dismissed
S.C. Bhagat and Another Vs UOI and Another
Delhi High Court · (2012) 6 ILR Delhi 147
High Courts26 Jul 2012Disposed Off
Cargill India Pvt. Ltd. Vs Mr. Pramod Gavali and Another
Delhi High Court · (2013) 133 DRJ 617 : (2013) 53 PTC 435
High Courts26 Jul 2012Allowed
Kamal Tyagi @ Tinu Vs State (NCT of Delhi)
Delhi High Court · (2012) 07 DEL CK 0382
High Courts26 Jul 2012Dismissed
Pundit Prem Raj Vs ''DLF'' Housing and Const. P. Ltd. and Another
Delhi High Court · (2012) 07 DEL CK 0375
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 70Specific Relief Act, 1963 — Section 29
High Courts26 Jul 2012Dismissed
Master Amit Kumar Through his Next Friend and Brother Satish Kumar Vs Indian Institute of Technology
Delhi High Court · (2012) 195 DLT 1
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 58, 73
High Courts26 Jul 2012Dismissed
Dr. Raj Kachroo and Another Vs Sumer Misri and Others
Delhi High Court · (2013) 112 CLA 220 : (2012) 175 CompCas 523
Companies Act, 1956 — Section 397, 398Contempt of Courts Act, 1971 — Section 11, 12
High Courts26 Jul 2012
Swami Dr. Kishore Dass Ji Vs State and Another Swami Gurudev Muni Ji Vs State
Delhi High Court · (2012) 194 DLT 131
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Evidence Act, 1872 — Section 145