High Courts25 Jul 2012Allowed
Prowess Buildcon Private Limited Vs Saket Courtyard Hospitality Private Limited
Delhi High Court · (2012) 07 DEL CK 0311
Companies Act, 1956 — Section 235, 251, 391, 391(2), 394
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 117 of 305
High Courts25 Jul 2012Dismissed
Mahesh Chander Malik Vs Usha Malik and Others
Delhi High Court · (2012) 191 DLT 544
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 7 Rule 11, 151
High Courts25 Jul 2012
Amit Bajaj and Other Vs Harish Khurana
Delhi High Court · (2012) 07 DEL CK 0307
Arbitration and Conciliation Act, 1996 — Section 21, 9Civil Procedure Code, 1908 (CPC) — Section 148
High Courts25 Jul 2012
Rahul Mehra Vs Union of India
Delhi High Court · (2012) 07 DEL CK 0306
Constitution of India, 1950 — Article 19(1)(d), 19(5), 9
High Courts25 Jul 2012
Rishi Raj Vs State of Govt Of NCT of Delhi and Another
Delhi High Court · (2012) 07 DEL CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts25 Jul 2012Dismissed
Virender Vs State State Vs Deen Dayal and Another
Delhi High Court · (2012) 07 DEL CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 120B, 34, 342, 363, 364A
High Courts25 Jul 2012Dismissed
Kuldeep Singh Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0110
Constitution of India, 1950 — Article 226
High Courts25 Jul 2012Allowed
Mohit Electronics Vs Workman Tahir Hussan
Delhi High Court · (2012) 07 DEL CK 0109
Industrial Disputes Act, 1947 — Section 17B, 33C(1), 33C(2)
High Courts25 Jul 2012
Shriram Scientific and Industrial Research Foundation Vs Central Board of Direct Taxes
Delhi High Court · (2013) 258 CTR 267 : (2012) 210 TAXMAN 77
Income Tax Act, 1961 — Section 155, 32, 32A, 35, 35(1)Institutes of Technology Act, 1961 — Section 3Transfer of Property Act, 1882 — Section 53A
High Courts25 Jul 2012Allowed
Narain Dutt and Another Vs Aashu Kumar and Others
Delhi High Court · (2012) 07 DEL CK 0080
Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts25 Jul 2012
Anuradha Sharma Vs District Nazir, Tis Hazari Courts and Others
Delhi High Court · (2012) 07 DEL CK 0075
High Courts25 Jul 2012
Shri Brij Kishore Sharma and Another Vs Akhil Bhartiya Jangid Brahmin Maha Sabha
Delhi High Court · (2012) 07 DEL CK 0037
High Courts24 Jul 2012Dismissed
Kishan Lal Saroya and Another Vs The P.O., Ind. Tribunal, The Mgmt
Delhi High Court · (2012) 135 FLR 796
Constitution of India, 1950 — Article 14, 16
High Courts24 Jul 2012Dismissed
Oswal Petrochemicals Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0647
Constitution of India, 1950 — Article 14
High Courts24 Jul 2012Dismissed
CIT Vs Federal Mogul TPR India Ltd.
Delhi High Court · (2012) 07 DEL CK 0628
High Courts24 Jul 2012Dismissed
Oriental Insurance Company Ltd. Vs Ghanshyam and Others
Delhi High Court · (2012) 07 DEL CK 0619
High Courts24 Jul 2012Dismissed
New India Assurance Co. Ld. Vs Sumit Kumar and Others
Delhi High Court · (2012) 07 DEL CK 0618
High Courts24 Jul 2012Disposed Off
Shri O.P. Kapoor Vs Shri Vasant Raj Pandit Shri Vasant Raj Pandit Vs M/s Kapoor Sons and Co.
Delhi High Court · (2012) 07 DEL CK 0609
Evidence Act, 1872 — Section 114, 57Registration Act, 1908 — Section 17(1)(d), 49Transfer of Property Act, 1882 — Section 106
High Courts24 Jul 2012Dismissed
Prem Singh Vs P.O. Labour Court No. V and Another
Delhi High Court · (2012) LLR 989
Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 25B, 25B(2), 25F
High Courts24 Jul 2012Disposed Off
Rohit Yadav Vs Central Board of Secondary Education and Others
Delhi High Court · (2013) 1 AD 124 : (2012) 191 DLT 586
Constitution of India, 1950 — Article 226, 227