High Courts24 Jul 2012Disposed Off
Council for The Indian School Certificate Examination Vs Ajay Jhuria and Another
Delhi High Court · (2012) 07 DEL CK 0532
Right to Information Act, 2005 — Section 2(h), 2(h)(d)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 118 of 305
High Courts24 Jul 2012Disposed Off
Rakesh Kr. Sharma Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0512
High Courts24 Jul 2012
M/s. Marc Enterprises Pvt. Ltd. Vs M/s. Victor Industries
Delhi High Court · (2013) 196 DLT 761
Copyright Act, 1957 — Section 14, 2(c)(i)Trade Marks Act, 1999 — Section 29
High Courts24 Jul 2012Disposed Off
ICICI Lombard General Insurance CO Ltd. Vs Jannat and Others Jannat and Others Vs ICICI Lombard General Insurance Co Ltd.
Delhi High Court · (2012) 07 DEL CK 0416
High Courts24 Jul 2012Allowed
Oriental Insurance Company Ltd. Vs Prabhu Dayal and Others
Delhi High Court · (2012) 07 DEL CK 0415
High Courts24 Jul 2012Dismissed
Collector of Stamps Vs Se Investment Ltd and Others
Delhi High Court · AIR 2013 Delhi 7 : (2012) 191 DLT 591 : (2012) 131 DRJ 290
Constitution of India, 1950 — Article 265
High Courts24 Jul 2012Dismissed
Captain G.S. Bindra Vs Air India
Delhi High Court · (2012) 07 DEL CK 0405
Constitution of India, 1950 — Article 226
High Courts24 Jul 2012Allowed
Tarun Kumar Arora Vs State
Delhi High Court · (2012) 191 DLT 353
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts24 Jul 2012
Marc Enterprises Pvt. Ltd. (M/s) Vs M/s Victor Industries
Delhi High Court · (2012) 7 AD 573
Copyright Act, 1957 — Section 14, 2(c)(i)Trade Marks Act, 1999 — Section 29
High Courts24 Jul 2012Dismissed
Baljit Singh Vs Union of India and Another
Delhi High Court · (2012) 07 DEL CK 0343
High Courts24 Jul 2012Allowed
Scj Plastics Ltd. Vs Creative Wares Ltd. C+
Delhi High Court · (2012) 7 AD 447
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 5Evidence Act, 1872 — Section 58Sales of Goods Act, 1930 — Section 42
High Courts24 Jul 2012
Smt. Prabha Rajput and Another Vs Delhi Administration NCT of Delhi
Delhi High Court · (2013) 1 AD 129 : (2012) 192 DLT 134
Hindu Marriage Act, 1955 — Section 13B(1), 13B(2), 28
High Courts24 Jul 2012Allowed
Dinesh Vs The State
Delhi High Court · (2012) 7 AD 401 : (2013) 3 Crimes 240 : (2012) 3 JCC 2236
Criminal Procedure Code, 1973 (CrPC) — Section 164, 428Penal Code, 1860 (IPC) — Section 366, 376
High Courts24 Jul 2012
Simla Chemicals Pvt. Ltd. Vs Sun Soap Industries and Others
Delhi High Court · (2012) 6 AD 496 : (2012) 51 PTC 570
Drugs and Cosmetics Act, 1940 — Section 29, 29(1), 3, 3(aaa), 34Trade Marks Act, 1999 — Section 29(2)
High Courts24 Jul 2012
New India Assurance Company Ltd. Vs Swati Thakur and Others
Delhi High Court · (2012) 07 DEL CK 0088
Motor Vehicles Act, 1988 — Section 166
High Courts24 Jul 2012Dismissed
Vipul Ltd. and Another Vs Rakesh Gupta
Delhi High Court · (2012) 3 ARBLR 344
Arbitration and Conciliation Act, 1996 — Section 34
High Courts24 Jul 2012
Rajeev Kumar Agrawal and Others Vs Sri Chand and Others Dinesh Kumar Agrawal and Others Vs Karmyogi Builders Pvt. Ltd. and Others Aseem Anand Vs Satish Kumar Sharma and Others Chandra Prakash Gupta Vs Ajay Kumar Agrawal and Others
Delhi High Court · (2012) 6 AD 365 : (2012) 3 ARBLR 411 : (2012) 192 DLT 54 : (2012) 131 DRJ 307
Arbitration and Conciliation Act, 1996 — Section 14(2), 15(2), 31, 31(5), 32Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts24 Jul 2012Dismissed
Yatender Kumar Pandey Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0024
Border Security Force Act, 1968 — Section 19, 19(a), 34(a), 40
High Courts23 Jul 2012Disposed Off
M/s Sunderlal Jain Charitable Hospital Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2012) LLR 992
Industrial Disputes Act, 1947 — Section 25E(2), 25F
High Courts23 Jul 2012Disposed Off
Jai Bhagwan and Others Vs Mgt. of Mcd and Another
Delhi High Court · (2012) 07 DEL CK 0649
Industrial Disputes Act, 1947 — Section 25F, 25F(a), 25G