High Courts23 Jul 2012Allowed
United India Insurance Co. Ltd. Vs Smt. Rinki @ Rinku and Others
Delhi High Court · (2012) 07 DEL CK 0621
Motor Vehicles Act, 1988 — Section 140, 158, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 119 of 305
High Courts23 Jul 2012Dismissed
National Insurance Company Ltd. Vs Bhupal Singh Adhikari and Others
Delhi High Court · (2012) 07 DEL CK 0617
Civil Procedure Code, 1908 (CPC) — Section 149(2)(a)(i)
High Courts23 Jul 2012Dismissed
Commissioner of Customs (Export) Vs Kultar Export
Delhi High Court · (2013) 288 ELT 187
Central Excises and Salt Act, 1944 — Section 35GCustoms Act, 1962 — Section 3(1), 75
High Courts23 Jul 2012Dismissed
Govt. of N.C.T.D., New Delhi and Others Vs Sunil Tanwar
Delhi High Court · (2012) 07 DEL CK 0575
High Courts23 Jul 2012
R. Muthuswamy Vs The Management of M/s Bhor Industries Ltd.
Delhi High Court · (2012) 07 DEL CK 0573
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 2(s)
High Courts23 Jul 2012Dismissed
Sumer Singh Vs Union of India
Delhi High Court · (2012) 07 DEL CK 0572
High Courts23 Jul 2012Dismissed
Manohar Lal and Another Vs Deepak Sharma and Others
Delhi High Court · (2012) 07 DEL CK 0569
High Courts23 Jul 2012Allowed
Reliance General Insurance Co. Ltd. Vs Havanti Devi and Others
Delhi High Court · (2012) 07 DEL CK 0568
Motor Vehicles Act, 1988 — Section 166
High Courts23 Jul 2012Disposed Off
National Insurance Co. Ltd. Vs Ashok Chaudhary and Others
Delhi High Court · (2012) 07 DEL CK 0567
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a), 149(2)(a)(i), 149(2)(a)(ii)
High Courts23 Jul 2012Allowed
Satender Mahto and Others Vs Mohd Sahbir and Others
Delhi High Court · (2012) 07 DEL CK 0566
High Courts23 Jul 2012Dismissed
Espn Software India (P) Ltd. Vs Modi Entertainment Network Ltd.
Delhi High Court · (2012) 10 AD 363 : (2012) 173 CompCas 465 : (2012) 191 DLT 734
Civil Procedure Code, 1908 (CPC) — Section 13, 44ACompanies Act, 1956 — Section 433(e), 434, 439, 450, 450(2)Limitation Act, 1963 — Section 18(1)
High Courts23 Jul 2012Dismissed
Shashi Kant and Others Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0513
High Courts23 Jul 2012Disposed Off
Delhi Transport Carporation Vs Ram Kishan Yadav
Delhi High Court · (2012) 7 AD 478
Constitution of India, 1950 — Article 136, 226, 227
High Courts23 Jul 2012Disposed Off
Parmanand Vs Smt. Suman Sharma and Others
Delhi High Court · (2012) 191 DLT 539
Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
High Courts23 Jul 2012Dismissed
Deepak Rastogi Vs M/s Flexi Resource Solution Pvt. Ltd.
Delhi High Court · (2012) 191 DLT 535 : (2012) 6 ILR Delhi 693
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 6, 115Companies Act, 1956 — Section 51
High Courts23 Jul 2012Allowed
Indian Council of Agricultural Research Vs Prem Dureja and Others
Delhi High Court · (2013) 1 SCT 588 : (2013) 2 SLJ 183
High Courts23 Jul 2012Dismissed
State of Maharashtra and Ors Vs Jawahar Singh and Others
Delhi High Court · (2013) 1 SCT 579 : (2013) 2 SLJ 189
High Courts23 Jul 2012Allowed
Accebeen Steel Pvt. Ltd. and Others Vs Jai Shree Khanna
Delhi High Court · (2012) 07 DEL CK 0385
High Courts23 Jul 2012Allowed
Arti Devi and Others Vs Rajesh and Others
Delhi High Court · (2012) 07 DEL CK 0377
High Courts23 Jul 2012Dismissed
Satish Chand Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0365