High Courts20 Jul 2012Dismissed
CIT Vs Sarla Fabrics Pvt. Ltd.
Delhi High Court · (2012) 07 DEL CK 0627
Income Tax Act, 1961 — Section 269SS, 271(1)(c), 271D, 273B, 80HHC
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 121 of 305
High Courts20 Jul 2012Dismissed
J.K. Kashyap Vs Rajiv Gupta and Others
Delhi High Court · (2012) 6 AD 407 : (2013) 196 DLT 263
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 16 Rule 1(3), Order 6 Rule 17, Order 7 Rule 14, 151
High Courts20 Jul 2012Allowed
CIT Vs Chipsoft Technology Pvt. Ltd.
Delhi High Court · (2012) 210 TAXMAN 173
Income Tax Act, 1961 — Section 36(1)(ii), 41, 41(1)
High Courts20 Jul 2012Dismissed
Contel Medicare Systems Pvt. Ltd. Vs CIT
Delhi High Court · (2012) 349 ITR 649
Income Tax Act, 1961 — Section 147, 147(a), 148, 68
High Courts20 Jul 2012Dismissed
CIT Vs Expo Globe India Ltd.
Delhi High Court · (2012) 07 DEL CK 0588
Income Tax Act, 1961 — Section 147, 234B, 234D, 260A, 68
High Courts20 Jul 2012Dismissed
Mohd. Azhar Vs Tabrej Alam
Delhi High Court · (2012) 07 DEL CK 0556
Delhi Rent Control Act, 1958 — Section 14(1)(a), 15(1), 27
High Courts20 Jul 2012Disposed Off
Assam Company India Limited Vs Union of India
Delhi High Court · (2012) 3 ARBLR 168
Arbitration and Conciliation Act, 1996 — Section 9
High Courts20 Jul 2012Dismissed
H.S. Rana Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0530
High Courts20 Jul 2012Allowed
Eicher Investment Private Limited Vs Eicher Goodearth Private Limited
Delhi High Court · (2012) 07 DEL CK 0516
Companies Act, 1956 — Section 21, 235, 251, 31, 391
High Courts20 Jul 2012Allowed
Axis Convergence Private Limited Vs Visesh Infotecnics Limited
Delhi High Court · (2012) 07 DEL CK 0515
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts20 Jul 2012Dismissed
Shegy Mann Vs Guru Gobind Singh Indraprastha University and Another
Delhi High Court · (2012) 07 DEL CK 0373
Indira Gandhi National Open University Act, 1985 — Section 2(e)
High Courts20 Jul 2012
Bishan Gupta Vs Usha Kiran Verma and Others
Delhi High Court · (2012) 7 AD 390
Delhi School Education Act, 1973 — Section 10, 20
High Courts20 Jul 2012Dismissed
Shriom Dalal Vs University of Delhi and Others
Delhi High Court · (2012) 07 DEL CK 0333
Constitution of India, 1950 — Article 14, 21
High Courts20 Jul 2012Dismissed
Sh. Subhash Chander Vs Shri Amar singh Chauhan
Delhi High Court · (2012) 07 DEL CK 0316
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts20 Jul 2012
CIT Vs Independent Media Pvt. Ltd.
Delhi High Court · (2012) 210 TAXMAN 14
Income Tax Act, 1961 — Section 143(1)(a), 148, 260A, 68
High Courts20 Jul 2012Dismissed
Surinder Kumar Jain Vs DDA and Another
Delhi High Court · (2013) 200 DLT 449 : (2012) 131 DRJ 167 : (2012) 6 ILR Delhi 687
High Courts20 Jul 2012Dismissed
M/s Vasari India Pvt. Ltd. Vs Ghanshyam Dass Soni and Another
Delhi High Court · (2012) 07 DEL CK 0278
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 108, 114
High Courts20 Jul 2012
T.R. Bhagat Vs Smt. Ranjit Kaur and Others
Delhi High Court · (2012) 07 DEL CK 0277
High Courts20 Jul 2012
Shriram General Insurance Co Ltd. Vs Smt Bhawan Madhok and Others
Delhi High Court · (2012) 07 DEL CK 0163
Motor Vehicles Act, 1988 — Section 147, 149(2), 149(2)(a)(i)(c), 163A, 166