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Delhi High Court judgments, 2012

6,099 judgments · page 122 of 305

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High Courts20 Jul 2012Dismissed

Bses Rajdhani Power Ltd. Vs Sunheri and Another

Delhi High Court · (2012) 7 AD 38 : (2013) 3 Crimes 269 : (2012) 4 JCC 2713

Electricity Act, 2003 — Section 135, 150, 151, 154
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High Courts20 Jul 2012Dismissed

Shemaroo Entertainment Ltd. Vs Amrit Sharma and Others

Delhi High Court · (2012) 52 PTC 325

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
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High Courts20 Jul 2012Dismissed

Devender Kumar Yadav Vs State (Nct of Delhi)

Delhi High Court · (2012) 07 DEL CK 0100

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 106, 118, 157, 65B
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High Courts20 Jul 2012Dismissed

P S G Steel Pvt. Ltd Vs Union of India and Others

Delhi High Court · (2013) 288 ELT 338

Foreign Trade (Development and Regulation) Act, 1992 — Section 15
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High Courts20 Jul 2012Allowed

Krishan Kumar and Another Vs Banwari Lal and Others

Delhi High Court · (2012) 07 DEL CK 0041

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High Courts20 Jul 2012Dismissed

Shakuntla Devi Vs UOI and Others

Delhi High Court · (2012) 07 DEL CK 0034

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High Courts19 Jul 2012Dismissed

Akhilesh Kumar Vs UOI and Others

Delhi High Court · (2012) 07 DEL CK 0662

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High Courts19 Jul 2012Allowed

Delhi Transport Corporation Vs Sh. R.K. Tiwari and Another

Delhi High Court · (2012) 7 AD 246 : (2012) 191 DLT 370 : (2012) LLR 973 : (2013) 1 SLJ 499

Constitution of India, 1950 — Article 311, 311(2)Industrial Disputes Act, 1947 — Section 2, 25F
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High Courts19 Jul 2012Allowed

In Re: M/s Oscar Marketing Company Private Limited and Others

Delhi High Court · (2012) 07 DEL CK 0652

Companies Act, 1956 — Section 235, 236, 237, 238, 239
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High Courts19 Jul 2012Allowed

In Re: M/s CDH Bioscience Private Limited and Others

Delhi High Court · (2012) 07 DEL CK 0651

Companies Act, 1956 — Section 235, 236, 237, 238, 239
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High Courts19 Jul 2012Disposed Off

Rani and Others Vs N.D.P.L. and Another

Delhi High Court · (2012) 07 DEL CK 0612

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High Courts19 Jul 2012Allowed

Phoolwati Devi Vs Uoi and Others

Delhi High Court · (2013) 2 SCT 827

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High Courts19 Jul 2012Dismissed

Rajesh Kumar Vs Om Prakash and Others

Delhi High Court · (2012) 07 DEL CK 0571

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High Courts19 Jul 2012Dismissed

Delhi Development Authority Vs V.K. Wahi

Delhi High Court · (2012) 07 DEL CK 0554

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High Courts19 Jul 2012Allowed

Naveen Kumar Ahuja Vs The State Nct of Delhi

Delhi High Court · (2012) 07 DEL CK 0537

Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 313Penal Code, 1860 (IPC) — Section 302, 34
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High Courts19 Jul 2012Dismissed

Union of India Vs Sarita Devi and Others

Delhi High Court · (2012) 07 DEL CK 0460

Railways Act, 1989 — Section 123(c), 123(c)(2), 124A
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High Courts19 Jul 2012Dismissed

National Insurance Company Ltd. Vs Oriental Structural Engineers Ltd.

Delhi High Court · (2012) 195 DLT 553 : (2012) 131 DRJ 178

Arbitration and Conciliation Act, 1996 — Section 34Insurance Act, 1938 — Section 64UM(2)
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High Courts19 Jul 2012

Krishna Devi Vs Manju Yadav

Delhi High Court · (2012) 9 AD 441

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 114
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High Courts19 Jul 2012

United India Insurance Co. Ltd. Vs Vipul Pathak and Others

Delhi High Court · (2012) 07 DEL CK 0295

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High Courts19 Jul 2012Dismissed

New India Assurance Co. Ltd. Vs Vikram Sharma and Others

Delhi High Court · (2012) 07 DEL CK 0294

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 163A
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