High Courts18 Jul 2012Allowed
New India Assurance Company Ltd. Vs Kalawati and Others
Delhi High Court · (2012) 07 DEL CK 0570
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 124 of 305
High Courts18 Jul 2012Dismissed
Commissioner of Income Tax Vs M/s Kribhco
Delhi High Court · (2012) 252 CTR 374 : (2012) 349 ITR 618 : (2012) 209 TAXMAN 252
Income Tax Act, 1961 — Section 10, 108, 11, 12, 13
High Courts18 Jul 2012Disposed Off
Rahul Ahlawat Vs Allahabad Bank
Delhi High Court · (2012) 07 DEL CK 0536
High Courts18 Jul 2012Disposed Off
Deepak Sehgal Vs Kiran Sethi and Ors
Delhi High Court · (2012) 07 DEL CK 0398
Civil Procedure Code, 1908 (CPC) — Section 152Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jul 2012
Commissioner of Income Tax Vs Kribhco
Delhi High Court · (2012) 23 TAXMAN 312
Income Tax Act, 1961 — Section 10, 108, 11, 12, 13
High Courts18 Jul 2012Dismissed
M/s Abhani Distributor Vs M/s Mirik Health Foods Pvt. Ltd.
Delhi High Court · (2012) 07 DEL CK 0318
High Courts18 Jul 2012Dismissed
Sandeep Bahl and Another Vs Shubh Kumar Range and Others
Delhi High Court · (2012) 07 DEL CK 0293
Succession Act, 1925 — Section 276
High Courts18 Jul 2012Dismissed
Bhuvan @ Binku Tyagi Vs State and Anr
Delhi High Court · (2012) 07 DEL CK 0286
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 211, 342, 376, 506
High Courts18 Jul 2012Allowed
Lufthansa German Airlines Vs Vij Sales Corporation
Delhi High Court · (2012) 07 DEL CK 0257
High Courts18 Jul 2012Dismissed
Ranbir Singh Vs Dalbir Singh and Others
Delhi High Court · (2012) 192 DLT 757
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2ACriminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 397Specific Relief Act, 1963 — Section 34
High Courts18 Jul 2012
CIT Vs DLF Office Developers
Delhi High Court · (2012) 211 TAXMAN 190
Income Tax Act, 1961 — Section 22, 23(1), 24, 24(a)
High Courts18 Jul 2012
M/s. Paras Lubricants Ltd. Vs Sh. Naresh Kumar Bansal
Delhi High Court · (2012) 6 AD 318
Limitation Act, 1963 — Section 19Sales of Goods Act, 1930 — Section 61
High Courts18 Jul 2012Dismissed
Ram Mehar Singh Vs Delhi Transport Corporation
Delhi High Court · (2012) 07 DEL CK 0132
High Courts18 Jul 2012
U.P. State Roadways Transport Corpn Vs Shahnaz and Others Shahnaz and Another Vs U.P. State Road Transport Corporation and Others
Delhi High Court · (2012) 07 DEL CK 0012
High Courts17 Jul 2012Partly Allowed
Ranbir Yadav Vs Balkishan and Anr
Delhi High Court · (2012) 07 DEL CK 0674
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(4)(b), Order 7 Rule 11
High Courts17 Jul 2012Dismissed
Ramesh Chander Vs Union of India and Ors
Delhi High Court · (2012) 07 DEL CK 0658
High Courts17 Jul 2012Allowed
Lalita Parashar and Another Vs Ranjeet Singh Negi and Others
Delhi High Court · (2012) 6 ILR Delhi 119
Income Tax Act, 1961 — Section 168
High Courts17 Jul 2012Disposed Off
Rakesh Sharma Vs State
Delhi High Court · (2012) 07 DEL CK 0577
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 279, 304A, 337Probation of Offenders Act, 1958 — Section 4
High Courts17 Jul 2012Disposed Off
Suresh Puri Vs State Bank of Travancore and Another
Delhi High Court · (2012) 07 DEL CK 0535
High Courts17 Jul 2012Allowed
H.K. Dua Vs Jagat Singh
Delhi High Court · (2012) 6 AD 194 : (2013) 4 JCC 2337 : (2012) 3 JCC 2073
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500