COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 125 of 305

High Courts17 Jul 2012Disposed Off

Infosys Technologies Ltd. Vs Data Infosys Ltd. and Others

Delhi High Court · (2012) 52 PTC 376

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 6 Rule 17, 151Companies Act, 1956 — Section 21, 22, 23Trade Marks Act, 1999 — Section 124

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High Courts17 Jul 2012Allowed

NTPC Sail Power Company Pvt. Ltd. Vs CIT

Delhi High Court · (2012) 210 TAXMAN 358

Income Tax Act, 1961 — Section 22, 28, 36, 36(1), 36(1)(iii)

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High Courts17 Jul 2012Dismissed

New India Assurance Company Ltd Vs Dharam Singh and Others

Delhi High Court · (2012) 07 DEL CK 0472

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 63

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High Courts17 Jul 2012Allowed

Rajender Singh Vs State Govt. Nct of Delhi

Delhi High Court · (2012) 07 DEL CK 0451

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts17 Jul 2012Dismissed

Bhagwan Dass and Others Vs State

Delhi High Court · (2012) 6 ILR Delhi 114

Penal Code, 1860 (IPC) — Section 288, 304, 304A, 337, 338

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High Courts17 Jul 2012Dismissed

Vikram @ Babloo Vs State

Delhi High Court · (2012) 5 ILR Delhi 762

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 307, 34, 397, 411

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High Courts17 Jul 2012

Master Rahul Vs Shailender Sharma and Others

Delhi High Court · (2012) 07 DEL CK 0301

Motor Vehicles Act, 1988 — Section 163A

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High Courts17 Jul 2012Allowed

Smt. Sushma Devi and Another Vs Devender Singh and Another

Delhi High Court · (2012) 07 DEL CK 0300

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High Courts17 Jul 2012

National Insurance Co. Ltd. Vs Haleema Begum and Others

Delhi High Court · (2012) 07 DEL CK 0299

Motor Vehicles Act, 1988 — Section 163A

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High Courts17 Jul 2012

National Insurance Company Ltd. Vs Mankala Resmi and Others

Delhi High Court · (2012) 07 DEL CK 0298

Motor Vehicles Act, 1988 — Section 163A

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High Courts17 Jul 2012Allowed

New India Assurance Company Ltd. Vs Shyam Lal and Others

Delhi High Court · (2012) 07 DEL CK 0297

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8

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High Courts17 Jul 2012

New India Assurance Company Ltd. Vs Rambir and Others

Delhi High Court · (2012) 07 DEL CK 0296

Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)

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High Courts17 Jul 2012Dismissed

Sh. Ghause Mian Vs Smt. Shamim Khatoon and Anr

Delhi High Court · (2012) 2 RCR(Rent) 230

Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(1)(h), 25B, 25B(8)

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High Courts17 Jul 2012Dismissed

Jaya Shree Dey Vs UOI and Ors

Delhi High Court · (2012) 07 DEL CK 0261

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High Courts17 Jul 2012Dismissed

CT./GD (Now HC/M) Karamvir Singh Vs UOI and Others

Delhi High Court · (2012) 07 DEL CK 0259

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High Courts17 Jul 2012Dismissed

K.P. Sharma Vs UOI and Others

Delhi High Court · (2012) 07 DEL CK 0258

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High Courts17 Jul 2012

VR Wonder Electricals and Electronics Vs C -Quest Capital Green Ventures Pvt. Ltd. and Others

Delhi High Court · (2012) 07 DEL CK 0183

Contract Act, 1872 — Section 2(d)

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High Courts17 Jul 2012Allowed

Binit Kumar Toppo and Others Vs Union Of India and Others

Delhi High Court · (2012) 192 DLT 40

Constitution of India, 1950 — Article 14

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High Courts17 Jul 2012

Ajay Singh Vs State

Delhi High Court · (2012) 07 DEL CK 0092

Penal Code, 1860 (IPC) — Section 302, 304, 304B, 307, 34

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High Courts17 Jul 2012Allowed

Delhi Transport Corporation Vs Chander Mohan

Delhi High Court · (2012) LLR 1010

Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 11A, 25F, 25G, 25H

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