High Courts16 Jul 2012Disposed Off
Tarun Khurana Vs Krishna Mittal
Delhi High Court · (2012) 07 DEL CK 0397
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 137, 138
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 127 of 305
High Courts16 Jul 2012Dismissed
Sak Industries Private Limited and Another Vs Deputy Commissioner of Income Tax Circle 7(1) and Another
Delhi High Court · (2012) 07 DEL CK 0376
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 115JB, 139, 142, 142(1), 143
High Courts16 Jul 2012
Sunil Arora and Another Vs State
Delhi High Court · (2012) 192 DLT 88
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 240, 397, 401Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 34, 452, 506
High Courts16 Jul 2012Dismissed
Videocon Industries Ltd. and Another Vs The Delhi Development Authority and Others
Delhi High Court · (2012) 07 DEL CK 0355
High Courts16 Jul 2012
M/s. Pragati Construction Company (P) Ltd. Vs Delhi Development Authority and Another
Delhi High Court · (2012) 5 ILR Delhi 723
Contract Act, 1872 — Section 65, 74Evidence Act, 1872 — Section 92
High Courts16 Jul 2012Allowed
Hindustan Paper Corporation Vs M/s Nav Shakti Industries P. Ltd.
Delhi High Court · (2012) 4 BC 217 : (2012) 5 ILR Delhi 737
Contract Act, 1872 — Section 8Limitation Act, 1963 — Section 19
High Courts16 Jul 2012
Davender Kumar Sharma Vs Mohinder Singh and Ors
Delhi High Court · (2012) 6 AD 200 : (2012) 5 ILR Delhi 703
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(5)Specific Relief Act, 1963 — Section 14, 14(1)(b), 21
High Courts16 Jul 2012
Jai Pal Shishodia Vs Poonam Rathore and Another
Delhi High Court · (2012) 8 AD 553 : (2012) 191 DLT 487
Contract Act, 1872 — Section 10, 30
High Courts16 Jul 2012Dismissed
Narain Singh Vs State
Delhi High Court · (2013) 1 AD 685 : (2012) 5 ILR Delhi 748
Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts16 Jul 2012Dismissed
Balbir Singh @ Kalu Vs State NCT of Delhi
Delhi High Court · (2012) 4 JCC 2710
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts16 Jul 2012
Rakhi Vs Satish Kumar and Others ICICI Lombard General Insurance Co. Ltd. Vs Rakhi and Others
Delhi High Court · (2012) 6 ILR Delhi 643
High Courts16 Jul 2012
Tops Security Ltd Vs Subhash Chander Jha
Delhi High Court · (2012) 191 DLT 361 : (2013) 136 FLR 17 : (2012) 6 ILR Delhi 616 : (2012) 4 LLJ 542 : (2013) 1 SLJ 489
Industrial Disputes Act, 1947 — Section 10, 31, 31(1), 33, 33(1)
High Courts16 Jul 2012Dismissed
Mohd Ahmed Vs Harish Kumar Aggarwal and Others
Delhi High Court · (2012) 07 DEL CK 0126
Civil Procedure Code, 1908 (CPC) — Section 17Constitution of India, 1950 — Article 227
High Courts16 Jul 2012
GE Capital Services India Vs Prayag Scanning Pvt. Ltd. and Others
Delhi High Court · (2012) 07 DEL CK 0116
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 1(2), Order 37 Rule 2(2)
High Courts16 Jul 2012
Gulab @ Bablu Vs The State (N.C.T. of Delhi)
Delhi High Court · (2012) 3 JCC 2213
Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts16 Jul 2012
National Insurance Co. Ltd Vs Mohna Meshram and Others
Delhi High Court · (2012) 07 DEL CK 0045
Civil Procedure Code, 1908 (CPC) — Section 114, 151, 152, 153Motor Vehicles Act, 1988 — Section 168
High Courts16 Jul 2012Allowed
Sushila Devi and Ors Vs Yogesh Singh and Another
Delhi High Court · (2012) 07 DEL CK 0044
High Courts16 Jul 2012
Lawrence Graham Vs Kaleidoscope Entertainment Pvt. Ltd.
Delhi High Court · (2013) 198 DLT 674
Civil Procedure Code, 1908 (CPC) — Section 13, 13(b), 44A, 47Companies Act, 1956 — Section 54
High Courts16 Jul 2012Dismissed
Hospital Services Consultancy Corporation (India) Ltd. and Another Vs M/S. Issa Industries
Delhi High Court · (2012) 07 DEL CK 0004
Arbitration and Conciliation Act, 1996 — Section 34Sales of Goods Act, 1930 — Section 41, 42