High Courts13 Jul 2012Disposed Off
Punjab National Bank Vs S.P. Dhoot
Delhi High Court · (2012) 07 DEL CK 0388
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 129 of 305
High Courts13 Jul 2012Dismissed
Delhi Administration Vs Sh. Narain Singh and Another
Delhi High Court · (2012) 07 DEL CK 0387
High Courts13 Jul 2012
Maruti Center for Excellence and Another Vs Income Tax Officer (E)
Delhi High Court · (2012) 07 DEL CK 0371
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 11, 12, 12A, 13(3), 143(3)
High Courts13 Jul 2012
Telefonaktiebolaget LM Ericcson Torshamnsgatan, 23 Kista Vs Union of India and Others
Delhi High Court · (2012) 194 DLT 248 : (2012) 192 ECR 338
Constitution of India, 1950 — Article 226, 37Customs Act, 1962 — Section 104, 105, 106, 11, 110Patents Act, 1970 — Section 104, 13(4)
High Courts13 Jul 2012Dismissed
LT. Col. Atul Mani Chopra Vs LT. Col. Manu Bhalla and Others
Delhi High Court · (2012) 07 DEL CK 0319
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts13 Jul 2012Dismissed
Govt. of India (Deptt of Revenue) Director General of Income Tax and Another Vs M/s Orient Vegetax Pro Ltd and Others
Delhi High Court · (2012) 210 TAXMAN 1
Banking Regulation Act, 1949 — Section 5Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 17, 18, 3(o), 32, 32(2)
High Courts13 Jul 2012Dismissed
Sh. Jorawar Singh Vs Shri Rajesh Jain and Others
Delhi High Court · (2012) 07 DEL CK 0303
Civil Procedure Code, 1908 (CPC) — Section 151, 2A, 39, 4, 5
High Courts13 Jul 2012Dismissed
Anuradha Chaturvedi Vs Kanwal Kishore And Anr
Delhi High Court · (2012) 07 DEL CK 0288
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts13 Jul 2012Dismissed
Tariq Ahmed Dar Vs Enforcement Directotate
Delhi High Court · (2013) CriLJ 363 : (2013) 2 RCR(Criminal) 889
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1)(a), 200, 390(1), 439Explosive Substances Act, 1908 — Section 3, 4, 5Imports and Exports (Control) Act, 1947 — Section 5, 6
High Courts13 Jul 2012Dismissed
U.V. Enterprises Vs New Bharat Rice Mills
Delhi High Court · (2013) 54 PTC 377
Constitution of India, 1950 — Article 226, 227Trade and Merchandise Marks Act, 1958 — Section 12, 12(3), 21, 21(5), 33
High Courts13 Jul 2012Dismissed
Kanshi Ram (D) Through LRs. Vs Consolidation Officer and Another
Delhi High Court · (2012) 07 DEL CK 0269
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 36, 43A
High Courts13 Jul 2012Dismissed
Ram Rattan Vs United Indian Insurance Co. Ltd. and Ors
Delhi High Court · (2012) 6 AD 241
High Courts13 Jul 2012
Vineet Khosla Vs Uoi and Ors
Delhi High Court · (2012) 07 DEL CK 0266
Advocates Act, 1961 — Section 32Constitution of India, 1950 — Article 226
High Courts13 Jul 2012
Commissioner of Police Vs Anil Kumar
Delhi High Court · (2012) 07 DEL CK 0264
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(8)Penal Code, 1860 (IPC) — Section 354, 452, 506
High Courts13 Jul 2012
Universal Tractor Holding LLC Vs Escorts Limited
Delhi High Court · (2012) 3 ARBLR 434 : (2013) 177 CompCas 500 : (2013) 3 CompLJ 69
Arbitration and Conciliation Act, 1996 — Section 48, 48(1)(e), 49, 8Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts13 Jul 2012Dismissed
State Vs Babloo
Delhi High Court · (2012) 07 DEL CK 0240
Criminal Procedure Code, 1973 (CrPC) — Section 164, 378(1)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts13 Jul 2012
UPSC Vs R.K. Jain
Delhi High Court · (2012) 282 ELT 161
Constitution of India, 1950 — Article 104, 105, 19(1)(a), 19(2), 21Right to Information Act, 2005 — Section 10, 11, 19, 2(f), 6
High Courts13 Jul 2012
Hindustan Petroleum Cor. Ltd. Vs M/s. Videocon Industries Ltd. and Others
Delhi High Court · (2012) 3 ARBLR 194
Arbitration (Protocol and Convention) Act, 1937 — Section 7(i)Arbitration and Conciliation Act, 1996 — Section 2(7), 34, 36, 44, 45Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts13 Jul 2012
O.S. Bajpai Vs The Administrator LT. Governor S.C. Oberoi Vs Land and Development Officer and Others
Delhi High Court · (2012) 194 DLT 138
Delhi Development Act, 1957 — Section 13, 13(1), 13(2), 13(4), 13(6)