High Courts13 Jul 2012
Greater Kailash Part-II Welfare Assocn. Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0204
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 130 of 305
High Courts13 Jul 2012Dismissed
Sheikh Mohd Zakir and Others Vs Shahnaz Parveen and Others
Delhi High Court · (2012) 2 RCR(Rent) 235
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 38
High Courts13 Jul 2012Allowed
Dabur India Ltd. and Another Vs Hansa Vision Ltd. and Anr
Delhi High Court · (2012) 3 BC 809 : (2012) 191 DLT 335
Contract Act, 1872 — Section 70Government of India Act, 1935 — Section 173(5)
High Courts13 Jul 2012
Union Public Service Commission Vs Angesh Kumar and Others Durgesh Kumar Tripathi and Others Vs Union Public Service Commission and Others
Delhi High Court · (2012) 07 DEL CK 0115
High Courts13 Jul 2012
Madangopal Khushiram Paul Vs UOI and Another
Delhi High Court · (2012) 07 DEL CK 0114
High Courts13 Jul 2012
Sumit Joshi and Another Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0113
High Courts13 Jul 2012
Punjab National Bank Vs R.S. Sharma and Another
Delhi High Court · (2012) 191 DLT 269 : (2013) 1 SLJ 107
High Courts13 Jul 2012
Govt. of NCT of Delhi Vs Bharti Vidyapeeth and Others
Delhi High Court · (2012) 07 DEL CK 0098
Constitution of India, 1950 — Article 246Delhi Development Act, 1957 — Section 21, 22Delhi University Act, 1922 — Section 5(2)
High Courts13 Jul 2012Dismissed
Band Box Pvt. Ltd. Vs Estate Officer Punjab and Sind Bank and Another
Delhi High Court · (2012) 07 DEL CK 0097
Constitution of India, 1950 — Article 226Delhi Rent Control Act, 1958 — Section 14(1)(k)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts13 Jul 2012Dismissed
Sarabjit Singh Anand and Others Vs Bharat Petroleum Corporation Ltd.
Delhi High Court · (2012) 07 DEL CK 0096
High Courts13 Jul 2012
Delhi Development Authority Vs M/s Bedi Foundary Works and Another
Delhi High Court · (2012) 07 DEL CK 0095
High Courts13 Jul 2012
K.S. Jawatkar Vs Chancellor Jawaharlal Nehru University and Others
Delhi High Court · (2012) 07 DEL CK 0094
High Courts13 Jul 2012Dismissed
Prakash Nath and Ors Vs M/s. Ashoka Manufacturing Co. Pvt. Ltd. and Ors M/s. Ashoka Manufacturing Co. Pvt. Ltd. and Ors Vs Manu Machine Tech Pvt. Ltd.
Delhi High Court · (2012) 8 AD 37 : (2012) 173 CompCas 332
Companies Act, 1956 — Section 397, 398, 402
High Courts13 Jul 2012
Idea Cellular Limited Vs Union of India Department of Telecommunications
Delhi High Court · (2012) 6 AD 137 : (2012) 110 CLA 403 : (2012) 173 CompCas 235 : (2012) 195 DLT 594
Companies Act, 1956 — Section 235, 236, 237, 238, 239Telegraph Act, 1885 — Section 4
High Courts13 Jul 2012Allowed
Ram Kishan and Ors Vs Hari Chand and Another
Delhi High Court · (2012) 07 DEL CK 0077
High Courts13 Jul 2012
Union of India Vs Mahinder Kumari and Others
Delhi High Court · (2012) 07 DEL CK 0076
Limitation Act, 1963 — Section 5
High Courts13 Jul 2012Dismissed
Radha Rani and Others Vs D.T.C. and Another
Delhi High Court · (2012) 07 DEL CK 0062
High Courts13 Jul 2012
Hotel Queen Road Pvt Ltd Vs N.D.M.C. and Others
Delhi High Court · (2012) 07 DEL CK 0051
Companies Act, 1956 — Section 391, 394
High Courts13 Jul 2012
Simpark Infrastructure Pvt. Ltd. Vs DLF Limited and Another
Delhi High Court · (2012) 131 DRJ 148
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts13 Jul 2012
LG Electronics India Pvt Ltd Vs Bharat Bhogilal Patel and Others
Delhi High Court · (2012) 51 PTC 513
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11Constitution of India, 1950 — Article 22(5), 226, 51(c)Copyright Act, 1957 — Section 62