High Courts13 Jul 2012Allowed
Vishwajit and Another Vs State
Delhi High Court · (2012) 07 DEL CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 34
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 131 of 305
High Courts13 Jul 2012Dismissed
Iffco Tokio Gen. Ins. Company Ltd Vs Smt. Kanta Sharma and Others
Delhi High Court · (2012) 07 DEL CK 0046
Motor Vehicles Act, 1988 — Section 147, 149(2), 149(2)(a)(i), 149(2)(i)(a), 207
High Courts13 Jul 2012
Davinder Bhasin Vs Union of India and Another
Delhi High Court · (2012) 07 DEL CK 0022
Constitution of India, 1950 — Article 21, 47
High Courts13 Jul 2012
Jayabrata Bhattacharjee Vs Ashok Kumar and Others
Delhi High Court · (2012) 10 AD 557 : (2012) 191 DLT 694
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 11, 12
High Courts13 Jul 2012Dismissed
Sanjay Kumar Vs State Thru. NCB
Delhi High Court · (2012) 07 DEL CK 0003
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 37, 50, 67Penal Code, 1860 (IPC) — Section 302
High Courts12 Jul 2012Dismissed
Delhi Transpot Corporation Vs Parmanand
Delhi High Court · (2012) 6 AD 389 : (2012) LLR 987
High Courts12 Jul 2012Allowed
Mohd. Ibrahim Vs State of NCT of Delhi
Delhi High Court · (2012) 07 DEL CK 0565
Penal Code, 1860 (IPC) — Section 34, 395, 398
High Courts12 Jul 2012Allowed
Dalip @ Pappu Vs State
Delhi High Court · (2012) 07 DEL CK 0543
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts12 Jul 2012Allowed
Ashok Singh Vs State
Delhi High Court · (2012) 07 DEL CK 0542
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts12 Jul 2012Allowed
Shibani Dutta Vs CIT
Delhi High Court · (2012) 253 CTR 263 : (2012) 211 TAXMAN 31
Income Tax Act, 1961 — Section 127, 129, 132, 132A, 143(3)
High Courts12 Jul 2012
Krishak Bharati Cooperative Ltd. Vs Deputy CIT
Delhi High Court · (2013) 350 ITR 24 : (2012) 210 TAXMAN 123
Income Tax Act, 1961 — Section 143(3), 269UA(d)(i)Transfer of Property Act, 1882 — Section 105
High Courts11 Jul 2012Allowed
Anil Kumar Vs The State
Delhi High Court · (2012) 3 JCC 1833
Criminal Procedure Code, 1973 (CrPC) — Section 133, 293, 313Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A
High Courts11 Jul 2012Dismissed
Smt. Prabha Lama Vs University of Delhi and Another
Delhi High Court · (2012) 07 DEL CK 0672
High Courts11 Jul 2012Dismissed
Dr. (Mrs.) Manisha Rao Vs University of Delhi and Another
Delhi High Court · (2012) 07 DEL CK 0671
High Courts11 Jul 2012Dismissed
Shri D.C. Sharma Vs Canara Bank
Delhi High Court · (2012) 07 DEL CK 0670
Constitution of India, 1950 — Article 226
High Courts11 Jul 2012Dismissed
Dr.(Ms.) V.L. Bhargava and Another Vs Shri Balwant Singh and Another Shri Balwant Singh Vs Dr.(Ms.) V.L. Bhargava and Another
Delhi High Court · (2012) 07 DEL CK 0659
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 6 Rule 9, Order 7 Rule 14, Order 7 Rule 17, Order 7 Rule 9
High Courts11 Jul 2012Disposed Off
Dr. J.P. Swami Vs Ravi Chand
Delhi High Court · (2012) 6 AD 494 : (2012) 2 RCR(Rent) 233
Specific Relief Act, 1963 — Section 6
High Courts11 Jul 2012Dismissed
Sushila Vs Brijesh and Others
Delhi High Court · (2013) 1 ILR Delhi 511
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts11 Jul 2012Dismissed
Sanjay Yadav Vs State
Delhi High Court · (2012) 07 DEL CK 0576
Criminal Procedure Code, 1973 (CrPC) — Section 164, 376Penal Code, 1860 (IPC) — Section 376, 506I