High Courts11 Jul 2012Dismissed
Vikas Harjai Vs Chetna Harjai
Delhi High Court · (2012) 07 DEL CK 0540
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 132 of 305
High Courts11 Jul 2012Allowed
Union of India Vs Central Information Commission and Another
Delhi High Court · (2012) 284 ELT 335
Atomic Energy Act, 1962 — Section 18, 18(1)Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 14 Rule 4Constitution of India, 1950 — Article 19(1)(a), 19(2), 226, 32, 356
High Courts11 Jul 2012Allowed
Smt. Santra Kumari Vs Bhagwan and Others
Delhi High Court · (2012) 07 DEL CK 0500
High Courts11 Jul 2012Dismissed
State Trading Corporation of India Ltd. Vs Nirmal Gupta and Others
Delhi High Court · (2012) 07 DEL CK 0497
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts11 Jul 2012Dismissed
Dr. Ashok Jolly Vs Shashi Prabha
Delhi High Court · (2012) 6 ILR Delhi 612 : (2012) 2 RCR(Rent) 232
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts11 Jul 2012Dismissed
Puran Chand Vs The Management of India International Centre
Delhi High Court · (2012) 07 DEL CK 0479
Constitution of India, 1950 — Article 226
High Courts11 Jul 2012Allowed
Delhi Transport Corporation Vs Vijay Singh and Others
Delhi High Court · (2012) 07 DEL CK 0478
Industrial Disputes Act, 1947 — Section 25F
High Courts11 Jul 2012Dismissed
Shri Azad Singh Vs Delhi Transport Corpn. and Another
Delhi High Court · (2012) 07 DEL CK 0477
Constitution of India, 1950 — Article 14
High Courts11 Jul 2012Allowed
The Officer-in-Charge, Central Arid Zone Research Institute Vs The Presiding Officer and Another
Delhi High Court · (2012) 07 DEL CK 0476
High Courts11 Jul 2012Dismissed
Oriental Insurance Co. Ltd Vs Hiralal and Others
Delhi High Court · (2012) 07 DEL CK 0448
High Courts11 Jul 2012Disposed Off
Oriental Insurance Company Ltd Vs Chandona Pramanik and Others
Delhi High Court · (2012) 07 DEL CK 0447
Motor Vehicles Act, 1988 — Section 149(2)(a), 163A
High Courts11 Jul 2012Dismissed
Telestra Trade Place Pvt. Ltd. Vs Jagdambay Builders Pvt. Ltd. Polar Security and Finance Pvt. Ltd. Vs Sanjeev Channa
Delhi High Court · (2012) 07 DEL CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 82Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Jul 2012
Sri Guru Tegh Bahadur Khalsa Post Graduate Evening College Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0284
Constitution of India, 1950 — Article 14, 16(1), 16(4), 338
High Courts11 Jul 2012Allowed
Mohd. Saleem @ Salim Vs The State
Delhi High Court · (2012) 6 AD 101 : (2012) 3 JCC 1849
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 34, 392, 395, 397
High Courts11 Jul 2012Dismissed
Delhi Transco Ltd. and Another Vs Hythro Engineers Pvt. Ltd.
Delhi High Court · (2012) 3 ARBLR 349
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts11 Jul 2012
Depak Gupta Vs Praveen Kumar Gupta
Delhi High Court · (2012) 6 AD 440
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7(v)(e)Specific Relief Act, 1963 — Section 39
High Courts11 Jul 2012
M.T.N.L. Vs Ram Rattan
Delhi High Court · (2012) 6 AD 107 : (2012) LLR 986 : (2013) 1 SLJ 181
Industrial Disputes Act, 1947 — Section 17B
High Courts11 Jul 2012Dismissed
Vijay Mohan Vs The Presiding Officer and Another
Delhi High Court · (2012) 07 DEL CK 0206
High Courts11 Jul 2012Dismissed
Javed @ Zubar Vs State Mukesh Vs State (Govt of Nct) of Delhi
Delhi High Court · (2012) 6 AD 252
Penal Code, 1860 (IPC) — Section 279, 307, 308, 313, 323