High Courts10 Jul 2012
UOI and Others Vs Engineering and Ind. Corporation Pvt. Ltd.
Delhi High Court · (2012) 193 DLT 514 : (2012) 130 DRJ 585
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 134 of 305
High Courts10 Jul 2012Allowed
CIT Vs RL Traders
Delhi High Court · (2012) 07 DEL CK 0168
Income Tax Act, 1961 — Section 142(1), 143(2), 153A
High Courts10 Jul 2012
Dentsply India Pvt. Ltd. Vs Excel International and Others
Delhi High Court · (2012) 07 DEL CK 0150
High Courts10 Jul 2012
Young Achievers Vs IMS Learning Resources Pvt. Ltd.
Delhi High Court · (2012) 7 AD 25 : (2013) 4 CompLJ 223 : (2012) 191 DLT 378 : (2012) 5 ILR Delhi 462 : (2012) 51 PTC 581
Arbitration and Conciliation Act, 1996 — Section 8Contract Act, 1872 — Section 11(5), 62
High Courts10 Jul 2012
Shri Satish C. Sharma and Others Vs M/s S.A.S. Leasing Pvt. Ltd. and Another
Delhi High Court · (2012) 07 DEL CK 0025
Central Sales Tax Act, 1956 — Section 6ACivil Procedure Code, 1908 (CPC) — Order 11 Rule 16, Order 12 Rule 6, Order 15 Rule 1Delhi Rent Control Act, 1958 — Section 3(c), 50
High Courts10 Jul 2012
Inder Singh Vs MCD
Delhi High Court · (2012) 07 DEL CK 0021
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 64
High Courts10 Jul 2012
Shiv Ram Builders Pvt. Ltd. Vs Jiwan Dass (Since Deceased) through L.Rs.
Delhi High Court · (2012) 07 DEL CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts09 Jul 2012Disposed Off
Narender Kumar Singh @ Nenday Vs State
Delhi High Court · (2012) 07 DEL CK 0695
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 379, 411
High Courts09 Jul 2012Disposed Off
Govt. Of Nct Of Delhi and Ors Vs Manjeet Singh
Delhi High Court · (2012) 07 DEL CK 0694
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
High Courts09 Jul 2012Dismissed
Smt. Kesarwati and Others Vs Collector (North-West), Delhi and Ors
Delhi High Court · (2012) 07 DEL CK 0693
Constitution of India, 1950 — Article 226Delhi Land Revenue Act, 1954 — Section 64, 81
High Courts09 Jul 2012Allowed
Davinder Singh and Another Vs Dukhi Shah and Others
Delhi High Court · (2013) 3 ALLMR 43
Motor Vehicles Act, 1988 — Section 147, 149(2), 149(2), 149(2)(a), 149(2)(a)(i)
High Courts09 Jul 2012Allowed
New India Assurance Co. Ltd. Vs Vijay Babbar and Others
Delhi High Court · (2012) 07 DEL CK 0680
High Courts09 Jul 2012Allowed
Shiv Shankar Singhal Vs Balbir Singh
Delhi High Court · (2012) 9 AD 335 : (2012) 191 DLT 711
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Specific Relief Act, 1963 — Section 20
High Courts09 Jul 2012Allowed
M/s. R.K. Machine Tools (P) Ltd. and Another Vs Union of India and Others
Delhi High Court · (2012) 8 AD 253 : (2012) 4 BC 18 : (2012) 191 DLT 461 : (2012) 131 DRJ 208
High Courts09 Jul 2012Dismissed
Raj Kumar Vs B.S.E.S. Yamuna Power Ltd
Delhi High Court · (2012) 10 AD 276 : (2012) 191 DLT 665
High Courts09 Jul 2012Dismissed
Ms. Stephanie Joan Becker Vs State and Anr
Delhi High Court · AIR 2013 Delhi 37 : (2012) 5 ILR Delhi 636
Guardians and Wards Act, 1890 — Section 26, 47, 7
High Courts09 Jul 2012Allowed
Delhi Transport Corporation Vs Commissioner of Service Tax
Delhi High Court · (2013) 30 STR 457
High Courts09 Jul 2012Dismissed
Mohit Vs State
Delhi High Court · (2012) 6 AD 344 : (2013) 1 JCC 281 : (2012) 3 JCC 1840
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 376
High Courts09 Jul 2012Disposed Off
Handicraft and Handloom Export Corporation of India Ltd. Vs Unisilk Ltd. RM and Others M/s. Overseas Trading Corporation Vs Handlooms and Handicrafts Export Corporation of India Ltd.
Delhi High Court · (2012) 07 DEL CK 0499
Civil Procedure Code, 1908 (CPC) — Section 10Evidence Act, 1872 — Section 17Railways Act, 1989 — Section 106
High Courts09 Jul 2012Disposed Off
Shanker Trading (P) Ltd. Vs The CIT Commissioner of Income Tax Del Vs M/s. Shankar Trading Co. P. Ltd.
Delhi High Court · (2012) 254 CTR 44 : (2012) 208 TAXMAN 526
Income Tax Act, 1961 — Section 10(2)(xv), 2(31), 2(41), 40(A)(2), 40A