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Delhi High Court judgments, 2012

6,099 judgments · page 135 of 305

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High Courts09 Jul 2012Disposed Off

M/s Fiitjee Ltd. and Another Vs Dr. Kanwal Sujit

Delhi High Court · (2012) 191 DLT 408

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 14, Order 34 Rule 15, Order 37 Rule 1, Order 37 Rule 3(7)
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High Courts09 Jul 2012Disposed Off

Municipal Corporation of Delhi Vs Budh Prakash

Delhi High Court · (2012) 07 DEL CK 0444

Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 11A, 25F
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High Courts09 Jul 2012Disposed Off

Jitender and Another Vs State

Delhi High Court · (2012) 6 AD 443

Arms Act, 1959 — Section 25, 27, 4Penal Code, 1860 (IPC) — Section 34, 392, 397
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High Courts09 Jul 2012Allowed

Pankaj Negi Vs Union of India and Another

Delhi High Court · (2012) 07 DEL CK 0408

Border Security Force Act, 1968 — Section 14, 15, 17, 18, 40Constitution of India, 1950 — Article 14, 16, 21
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High Courts09 Jul 2012Disposed Off

M/s. R.K. Machine Tools (P) Ltd. and Anr Vs Union of India and Ors

Delhi High Court · (2012) 8 AD 253 : (2012) 4 BC 18 : (2012) 191 DLT 461 : (2012) 131 DRJ 208

Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20
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High Courts09 Jul 2012Dismissed

United India Insurance Company Ltd. Vs Bablesh Kumari Yadav and Others

Delhi High Court · (2012) 07 DEL CK 0400

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High Courts09 Jul 2012Dismissed

Ganga Dass Vs D.N. Singhal and Another

Delhi High Court · (2012) 2 RCR(Rent) 226

Delhi Rent Control Act, 1958 — Section 25B
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High Courts09 Jul 2012Disposed Off

Delhi Airport Metro Express Pvt Ltd Vs NDMC and Another

Delhi High Court · (2012) 07 DEL CK 0381

Constitution of India, 1950 — Article 226, 287Railways Act, 1989 — Section 2(32)
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High Courts09 Jul 2012Dismissed

Uday Punj Vs Commissioner of Income Tax, Central-III, New Delhi

Delhi High Court · (2012) 348 ITR 98 : (2012) 23 TAXMAN 148

Companies Act, 1956 — Section 73(1A), 73(2)Depositories Act, 1996 — Section 10, 2(a)Income Tax Act, 1961 — Section 10(38), 2(47)
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High Courts09 Jul 2012Dismissed

Narender Kaur and Another Vs Sanjeev Sachdeva and Another

Delhi High Court · (2012) 07 DEL CK 0321

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 15(1), 15(7)
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High Courts09 Jul 2012

Jai Singh and Anr Vs Delhi Jal Board

Delhi High Court · (2012) 07 DEL CK 0265

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High Courts09 Jul 2012

Ashok Sachdev and Anr Vs G.S.Chauhan

Delhi High Court · (2012) 3 JCC 1836

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 420
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High Courts09 Jul 2012Dismissed

Anil Rai Vs C.B.I.

Delhi High Court · (2012) 3 JCC 1925

Penal Code, 1860 (IPC) — Section 120B, 420, 471
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High Courts09 Jul 2012Dismissed

Varun Gauba Vs Punjab and Sind Bank and Others

Delhi High Court · (2012) 07 DEL CK 0250

Contract Act, 1872 — Section 133, 134, 135, 139, 141
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High Courts09 Jul 2012Allowed

Colonel A.D. Nargolkar Vs Union of India and Ors

Delhi High Court · (2012) 07 DEL CK 0227

Army Act, 1950 — Section 134, 27Constitution of India, 1950 — Article 14, 16, 21, 226, 227
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High Courts09 Jul 2012Dismissed

Shri Uday Punj Vs Commissioner of Income Tax, Central-III, New Delhi

Delhi High Court · (2012) 174 CompCas 518 : (2012) 253 CTR 22 : (2012) 209 TAXMAN 29

Companies Act, 1956 — Section 73(1A), 73(2)Depositories Act, 1996 — Section 10, 2(a)Income Tax Act, 1961 — Section 10(38), 2(47)
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High Courts09 Jul 2012Allowed

Alfa Bhoj Pvt. Ltd. Vs New Delhi Municipal Council

Delhi High Court · (2012) 6 AD 429 : (2012) 4 BC 167 : (2012) 191 DLT 548 : (2012) 5 ILR Delhi 447

Contract Act, 1872 — Section 74
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High Courts09 Jul 2012Allowed

Kulvinder Singh Vs Harvinder Pal Singh and Another

Delhi High Court · (2012) 192 DLT 1 : (2012) 6 ILR Delhi 108

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 340
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High Courts09 Jul 2012

Shri Gajinder Pal Singh Vs Shri Mahtab Singh and Others

Delhi High Court · (2012) 6 AD 109 : (2012) 130 DRJ 663 : (2012) 5 ILR Delhi 643

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 7 Rule 11, 151Evidence Act, 1872 — Section 107, 108, 114, 90Hindu Succession Act, 1956 — Section 8
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High Courts09 Jul 2012Dismissed

Sandal Singh Vs Union of India and Another

Delhi High Court · (2012) 07 DEL CK 0117

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