High Courts09 Jul 2012Dismissed
Bhagwati Parshad and Others Vs State and Others
Delhi High Court · (2012) 07 DEL CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 341Penal Code, 1860 (IPC) — Section 308, 323, 34, 341, 506
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 136 of 305
High Courts09 Jul 2012Allowed
New India Assurance Co. Ltd. Vs Brahmdev Singh and Others
Delhi High Court · (2012) 07 DEL CK 0090
High Courts09 Jul 2012Dismissed
New India Assurance Company Ltd. Vs Surender and Others
Delhi High Court · (2012) 07 DEL CK 0081
High Courts09 Jul 2012Allowed
Red Hat INC Vs Mr. Hemant Gupta and Others
Delhi High Court · (2013) 1 AD 130 : (2012) 191 DLT 421 : (2012) 51 PTC 422
High Courts09 Jul 2012
Sh. Gopal Johari Vs Sh. Anup Diwan and Others
Delhi High Court · (2012) 131 DRJ 98
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(d), 151
High Courts09 Jul 2012
New India Assurance Company Ltd. Vs Maya Devi and Others
Delhi High Court · (2012) 07 DEL CK 0058
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts09 Jul 2012
Mohd. Jafar and Others Vs Nasra Begum
Delhi High Court · (2012) 191 DLT 401 : (2012) 6 ILR Delhi 104 : (2012) 2 RCR(Rent) 236
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts09 Jul 2012
Ashwani Kumar and Others Vs Attaur Rehman and Others
Delhi High Court · (2012) 2 RCR(Rent) 227
High Courts09 Jul 2012Dismissed
Commissioner of Police and Another Vs Ramanuj Upadhyay
Delhi High Court · (2012) 07 DEL CK 0013
Criminal Law (Amendment) Act, 2005 — Section 7Penal Code, 1860 (IPC) — Section 147, 148, 308, 332, 333Prevention of Damage to Public Property Act, 1984 — Section 2, 3, 4
High Courts06 Jul 2012Dismissed
GTL Limited and Others Vs IFCI Ltd. and Another
Delhi High Court · (2012) 07 DEL CK 0705
Arbitration Act, 1940 — Section 24Arbitration and Conciliation Act, 1996 — Section 11, 34, 8, 8(1)Contract Act, 1872 — Section 176, 5, 8
High Courts06 Jul 2012Allowed
Union of India and Others Vs Shri Vikas Keraba Suryawanshi and Others S.K.Mehra and Others Vs Union of India and Others
Delhi High Court · (2012) 07 DEL CK 0702
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 141, 16, 226, 309
High Courts06 Jul 2012Dismissed
Sh. Vishwa Vibhuti Vs Central Bureau of Investigations
Delhi High Court · (2012) 07 DEL CK 0701
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(5), 178, 195(1)(b)(ii)Evidence Act, 1872 — Section 74, 76, 77, 79, 80
High Courts06 Jul 2012Allowed
Municipal Corporation of Delhi Vs Sukumar Chandra Jain
Delhi High Court · (2012) 191 DLT 394
Arbitration and Conciliation Act, 1996 — Section 31(7)(b), 33, 34Contract Act, 1872 — Section 28(b), 33
High Courts06 Jul 2012Dismissed
Rajiv Chugh Vs Gurpreet Singh
Delhi High Court · (2012) 4 RCR(Civil) 521
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13, 151Constitution of India, 1950 — Article 227
High Courts06 Jul 2012Disposed Off
Shikha Saini Vs Gurinder Singh Saini
Delhi High Court · (2012) 07 DEL CK 0538
Criminal Procedure Code, 1973 (CrPC) — Section 125Limitation Act, 1963 — Section 5
High Courts06 Jul 2012Dismissed
CIT Vs M/s. Creative Travel Pvt. Ltd.
Delhi High Court · (2012) 07 DEL CK 0533
Income Tax Act, 1961 — Section 36(1)(ii)
High Courts06 Jul 2012Allowed
Shri Sita Ram and Others Vs Chanan Singh and Others
Delhi High Court · (2012) 07 DEL CK 0507
High Courts06 Jul 2012Allowed
Adelie builders and developers private limited and Others Vs Dlf Universal Ltd
Delhi High Court · (2012) 07 DEL CK 0496
Companies Act, 1956 — Section 235, 251, 391, 391(2), 394
High Courts06 Jul 2012Allowed
Sony India Private Limited Vs Sony India Software Centre Private Limited
Delhi High Court · (2012) 191 DLT 266
Companies Act, 1956 — Section 235, 236, 237, 238, 239