High Courts06 Jul 2012

Sh. Ajit Pal Singh Vs Ms. Shashi Kaura and Others

Delhi High Court · (2012) 07 DEL CK 0165

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Criminal Procedure Code, 1973 (CrPC) — Section 340Specific Relief Act, 1963 — Section 16, 16(1)(c), 16(c)
High Courts05 Jul 2012Disposed Off

Ajay Gupta and Another Vs State

Delhi High Court · (2012) 6 AD 29

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 2A, Order 6 Rule 17, 151, 24Contract Act, 1872 — Section 202Registration Act, 1908 — Section 17(1)(b)