High Courts05 Jul 2012Dismissed
K.V. Kohli Thr. L.Rs Vs State
Delhi High Court · (2012) 6 ILR Delhi 93
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), Order 7 Rule 11, 151
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 139 of 305
High Courts05 Jul 2012Dismissed
Central P.F. Commissioner and Ors Vs A. Raman and Ors
Delhi High Court · (2012) 07 DEL CK 0249
High Courts05 Jul 2012Dismissed
Bhagwati Devi Pathak and Others Vs Airport Director and Others
Delhi High Court · (2012) 07 DEL CK 0199
High Courts05 Jul 2012Allowed
A K Exim Pvt. Ltd. and Jamuna Thread Industry Pvt. Ltd. Vs Sheesh Mahal Properties Pvt. Ltd.
Delhi High Court · (2012) 07 DEL CK 0171
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts05 Jul 2012Dismissed
Vinod Shah Vs State N.C.T. of Delhi
Delhi High Court · (2012) 8 AD 120
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 279, 304A
High Courts05 Jul 2012Dismissed
National Insurance Co. Ltd. Vs Vijay Laxmi and Others
Delhi High Court · (2012) 07 DEL CK 0135
Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts05 Jul 2012Allowed
Vinod Kumar @ Bittoo Vs Roshni and Others
Delhi High Court · (2012) 07 DEL CK 0134
High Courts05 Jul 2012
M/s. Pick up Carriers Vs National Insurance Co. Ltd. and Anr
Delhi High Court · (2012) 8 AD 302 : (2012) 191 DLT 295 : (2012) 130 DRJ 487
Carriers Act, 1865 — Section 10, 8, 9Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)(b)Evidence Act, 1872 — Section 57, 85
High Courts05 Jul 2012Allowed
Shambhu Dutt Dogra Vs Shakti Dogra and Others
Delhi High Court · (2012) 192 DLT 539
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 3, Order 39 Rule 3, Order 39 Rule 3(b), Order 39 Rule 3A, Order 39 Rule 4
High Courts05 Jul 2012Dismissed
Jitender Kumar Gupta Vs Sukhbir Singh Saini
Delhi High Court · (2012) 9 AD 639
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 2, Order 6 Rule 17, 80Limitation Act, 1963 — Section 14, 2(7), 2(h)
High Courts05 Jul 2012
Mr. Ajay Batra Vs Mr. Y.P. Batra and Others
Delhi High Court · (2012) 8 AD 623
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11
High Courts05 Jul 2012
Md. Ismail Vs Govt. of Arunachal Pradesh
Delhi High Court · (2012) 07 DEL CK 0030
High Courts05 Jul 2012Allowed
L.R. Joanwal Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0015
High Courts04 Jul 2012Dismissed
Alliance Association Ltd Vs M/s. Sagwamal Kishan Lal
Delhi High Court · (2012) 191 DLT 175
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)Constitution of India, 1950 — Article 14, 19(1)(g), 21Delhi Rent Control Act, 1958 — Section 14, 4, 50, 6, 6A
High Courts04 Jul 2012Allowed
Mohd Saleem Vs Chander and Others
Delhi High Court · (2012) 07 DEL CK 0700
High Courts04 Jul 2012Dismissed
Vinod Sharma Vs State
Delhi High Court · (2012) 3 JCC 1830
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
High Courts04 Jul 2012Allowed
Narayan Bahadur Vs Sumit Gupta and Another
Delhi High Court · (2012) 07 DEL CK 0679
High Courts04 Jul 2012Dismissed
Rexnoil Lubricants and Others Vs Adesh Gupta
Delhi High Court · (2012) 7 AD 160 : (2013) 1 Crimes 472
Criminal Procedure Code, 1973 (CrPC) — Section 256, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Jul 2012Disposed Off
Smt. Hardeep Kaur Vs The N.C.T. of Delhi Sh. Baljit Singh Vs State Arvinder Singh Vs State of Delhi
Delhi High Court · (2012) 07 DEL CK 0552
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 233(2), 313, 464Penal Code, 1860 (IPC) — Section 120, 120B, 302, 302, 306
High Courts04 Jul 2012Dismissed
J.K. Sharan Vs UOI and Others
Delhi High Court · (2012) 07 DEL CK 0551
Constitution of India, 1950 — Article 113, 14, 53Limitation Act, 1963 — Section 10, 11, 12, 13, 14