High Courts06 Jul 2012Dismissed
Bata India Limited Vs Sh. Ashwini Kumar Sareen
Delhi High Court · (2012) 07 DEL CK 0437
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 137 of 305
High Courts06 Jul 2012Disposed Off
Parag Dlmia Vs Special Director of Enforcement, Enforcement Directorate
Delhi High Court · (2012) 173 CompCas 29 : (2012) 192 DLT 17
Companies Act, 1956 — Section 2Constitution of India, 1950 — Article 14Foreign Exchange Regulation Act, 1973 — Section 2(h), 40, 50, 68, 68
High Courts06 Jul 2012Dismissed
Delhi Integrated Multi Model Transit System Ltd. Vs Rakesh Aggarwal
Delhi High Court · (2012) 131 DRJ 537
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 14, 19(1)(a), 226, 227Right to Information Act, 2005 — Section 18(1), 18(1)(a), 2(h), 6(3)
High Courts06 Jul 2012Disposed Off
Rakesh Chandra Arya and Another Vs State and Another
Delhi High Court · (2012) 7 AD 359 : (2013) 1 JCC 438
Penal Code, 1860 (IPC) — Section 315, 34, 406, 498A
High Courts06 Jul 2012Dismissed
Shri Prem Kumar and Another Vs Union of India and Another
Delhi High Court · (2012) 07 DEL CK 0386
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 7, 9
High Courts06 Jul 2012Dismissed
Sanjay Kumar and Ors Vs The State
Delhi High Court · (2012) 6 AD 506
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 34, 386
High Courts06 Jul 2012Dismissed
Chander Jha Vs State
Delhi High Court · (2012) 6 AD 312
Arms Act, 1959 — Section 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts06 Jul 2012Dismissed
Ashok Malik Vs M/s. Soga Impex Pvt. Ltd. and Another
Delhi High Court · (2012) 3 JCC 2210
Criminal Procedure Code, 1973 (CrPC) — Section 482, 70(2), 82Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Jul 2012Dismissed
Bishan Gupta Vs Meena Sharma and Ors
Delhi High Court · (2012) 132 DRJ 682
High Courts06 Jul 2012
Ashian Needles Pvt. Ltd. Vs CIT
Delhi High Court · (2012) 6 AD 416
Constitution of India, 1950 — Article 142Income Tax Act, 1961 — Section 143(3), 147, 253, 253(2), 253(4)
High Courts06 Jul 2012Allowed
M/s Bharat Filling Station and Another Vs M/s Indian Oil Corporation and Another
Delhi High Court · (2012) 07 DEL CK 0230
Banking Regulation Act, 1949 — Section 45Constitution of India, 1950 — Article 14, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 357
High Courts06 Jul 2012
Nanak Chand and Others Vs Raja Rakesh and Others
Delhi High Court · (2012) 191 DLT 454
Court Fees Act, 1870 — Section 7(iv)(d)Delhi Land Reforms Act, 1954 — Section 185Delhi Land Revenue Act, 1954 — Section 64(1)
High Courts06 Jul 2012
Birla Textile Mills Vs Ashoka Enterprises and Others
Delhi High Court · (2013) 1 AD 227 : (2012) 191 DLT 499 : (2012) 6 ILR Delhi 593
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 8 Rule 4Limitation Act, 1963 — Section 14, 17(1), 21, 22
High Courts06 Jul 2012
Atul Chopra and Others Vs Technotree Corporation and Others
Delhi High Court · (2012) 3 ARBLR 275
Arbitration and Conciliation Act, 1996 — Section 2(g), 2(l), 44, 45, 5Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 10, Order 21 Rule 11, Order 21 Rule 2, Order 21 Rule 52Companies Act, 1956 — Section 536
High Courts06 Jul 2012Dismissed
Delhi Development Authority Vs M/s Marble Point and Ors
Delhi High Court · (2012) 191 DLT 514
Constitution of India, 1950 — Article 32
High Courts06 Jul 2012
Kamlesh Ishwarbhai Patel Vs Uoi and Others
Delhi High Court · (2012) 3 JCC 1985
Central Excises and Salt Act, 1944 — Section 35(H)Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 8, Order 8 Rule 9Foreign Exchange Management Act, 1999 — Section 19, 19(1), 35, 49
High Courts06 Jul 2012Allowed
Inderjeet Singh Vs Harish Chandra Bhutani
Delhi High Court · (2012) 192 DLT 124
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25BEvidence Act, 1872 — Section 116
High Courts06 Jul 2012Allowed
Ms. Flora Gupta Vs Jawahar Lal Nehru University and Others
Delhi High Court · (2012) 07 DEL CK 0198
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 327, 330, 342, 348Right to Information Act, 2005 — Section 8, 8(1)(h)
High Courts06 Jul 2012Dismissed
Durga Prasad Ray Vs Meenu
Delhi High Court · (2012) 191 DLT 275
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(1)(ia), 24
High Courts06 Jul 2012
Nalini Ranjan Vs Aradhana Banga and Another
Delhi High Court · (2012) 07 DEL CK 0169
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227